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Madras High Court judgments, 1920

363 judgments · page 12 of 19

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High Courts31 Mar 1920

Sundara Goundan, Minor, By Guardian and Maternal Uncle Muthusami Goundan Vs K. Arumuga Goundan and Others

Madras High Court · 59 Ind. Cas. 390 : (1920) 12 LW 159

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High Courts31 Mar 1920

Sree Rajah Vellanki Ramakrishna Rao Bahadur, Zamindar Garu Vs Kotagiri Subbamma Rao Garu and Others

Madras High Court · (1920) 12 LW 155 : (1920) 39 MLJ 183

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High Courts31 Mar 1920

Pandipati Subbarami Reddi by mother and Guardian Vs Pandipati Ramamma

Madras High Court · (1920) ILR (Mad) 824 : 59 Ind. Cas. 681 : (1920) 12 LW 249

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High Courts31 Mar 1920

Marina Veeraswamy Vs Boyinapalli Venkatrayudu

Madras High Court · 57 Ind. Cas. 778 : (1920) 12 LW 51 : (1920) 39 MLJ 225

Madras Estates Land Act, 1908 — Section 3(5)
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High Courts31 Mar 1920

Vellanki Ramakrishna Row Vs Kotagiri Subbamma Row and Others

Madras High Court · (1920) ILR (Mad) 830

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High Courts31 Mar 1920

Ramamma Vs Subbarami Reddi

Madras High Court · (1920) ILR (Mad) 824

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High Courts29 Mar 1920

Gopalakrishna Naicker Vs Viswanatha Iyer (Dead) and Others

Madras High Court · 58 Ind. Cas. 856

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High Courts29 Mar 1920

In Re: Subbiah Thevan

Madras High Court · (1920) ILR (Mad) 744 : 56 Ind. Cas. 498 : (1920) 11 LW 561 : (1920) 39 MLJ 65

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High Courts29 Mar 1920

Thayarammal Vs Lakshimi Ammal and Another

Madras High Court · 59 Ind. Cas. 417

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High Courts29 Mar 1920

Thayarammal Vs Lakshmi Ammal and Another

Madras High Court · (1920) ILR (Mad) 822 : (1920) 12 LW 161 : (1920) 39 MLJ 181

Registration Act, 1908 — Section 32
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High Courts29 Mar 1920

Gopala Krishna Naicker Vs Visvanatha Aiyar (Dead) and Others

Madras High Court · (1920) 12 LW 165 : (1920) 39 MLJ 84

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts26 Mar 1920

Gopala Krishnier by next Friend Sambasiva Aiyar Vs Ganapathy Aiyar and Others

Madras High Court · 58 Ind. Cas. 124 : (1920) 12 LW 772

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High Courts26 Mar 1920

Sooratha Singa Vs Kanaka Singa

Madras High Court · (1920) ILR (Mad) 867 : 59 Ind. Cas. 585 : (1920) 12 LW 245

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High Courts26 Mar 1920

Tangutoori Kodandaramayya Vs Tangutoori Ramalingayya and Another

Madras High Court · 60 Ind. Cas. 650 : (1920) 12 LW 663

Madras Hereditary Village Offices Act, 1895 — Section 13, 21
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High Courts26 Mar 1920

Lakshminarasimha Somayajiyar Vs Ramalingam Pillai

Madras High Court · 59 Ind. Cas. 245

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High Courts26 Mar 1920

K. Chinniah Chetti Vs A. Abdul Kareem Sahib

Madras High Court · 58 Ind. Cas. 827 : (1920) 12 LW 43

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High Courts26 Mar 1920

The Official Assignee of Madras Vs G. Sambanda Mudaliar

Madras High Court · (1920) ILR (Mad) 739 : (1920) 39 MLJ 345

Provincial Insolvency Act, 1920 — Section 36
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High Courts26 Mar 1920

Girdaridoss Radhakissendoss, a firm of Merchants and Commission Agents Vs M. Ponna Pillai

Madras High Court · (1920) 12 LW 19 : (1920) 39 MLJ 233

Transfer of Property Act, 1882 — Section 108(m)
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High Courts26 Mar 1920

Lakshminarasimha Somayagiyar Vs Ramalingam Pillay

Madras High Court · (1920) 12 LW 202 : (1920) 39 MLJ 319

Madras Local Boards Act, 1884 — Section 144, 16
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High Courts25 Mar 1920

Jainab Bibi Saheba Vs Hyderally Sahib and Others

Madras High Court · (1920) ILR (Mad) 609

Evidence Act, 1872 — Section 165, 33
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