High Courts22 Apr 1920
Ramachari through his Guardian C.P. Seshayar and Another Vs Saraswati Ammal and Another
Madras High Court · 60 Ind. Cas. 246 : (1920) 12 LW 544
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 11 of 19
High Courts22 Apr 1920
M.S.M.M. Meyyappa Chetty alias Chokkalingam Chetty and Others Vs A.V.P.L. Chidambaram Chetty and Another
Madras High Court · 61 Ind. Cas. 349 : (1920) 12 LW 273 : (1920) 39 MLJ 603
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts20 Apr 1920
Areali Veeman and Others Vs T.S. Subbaroyan and Others
Madras High Court · 60 Ind. Cas. 145 : (1920) 12 LW 423
High Courts19 Apr 1920
Panaganti Ramarayanimgar Vs Maharajah of Venkatagiri and Others
Madras High Court · (1921) ILR (Mad) 301 : (1920) 12 LW 685
Conveyancing Act, 1881 — Section 17Transfer of Property Act, 1882 — Section 61
High Courts18 Apr 1920
Muthusami Samiar (died) and Pakkiria Pillai, L.R. of the deceased Vs Somoo Kandiar and Others
Madras High Court · (1920) ILR (Mad) 869 : (1920) 12 LW 262 : (1920) 39 MLJ 438
Provincial Insolvency Act, 1920 — Section 52(1)(a)
High Courts16 Apr 1920
Kondapalli Viziyarathnam and Another minors by Next Friend Kona Dalayya Vs Mandapaka Sudarsana Rao by guardian ad litem Kondapalli Venkata Krishnaya and Others
Madras High Court · 60 Ind. Cas. 146 : (1920) 12 LW 596
High Courts15 Apr 1920
Venkatachalam Chetty Vs Rama Mudali and Others
Madras High Court · 59 Ind. Cas. 91 : (1920) 12 LW 322
High Courts14 Apr 1920
Asia Bivi and Others Vs Sehu Mohamed Rowther and Others
Madras High Court · 60 Ind. Cas. 201 : (1920) 12 LW 431 : (1920) 39 MLJ 412
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswami Chetty
Madras High Court · 59 Ind. Cas. 475
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswamy Chetty
Madras High Court · (1920) ILR (Mad) 747
Presidency Towns Insolvency Act, 1909 — Section 115
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswamy Chetti
Madras High Court · (1920) ILR (Mad) 747 : (1920) 12 LW 89 : (1920) 39 MLJ 135
Presidency Towns Insolvency Act, 1909 — Section 115
High Courts14 Apr 1920
Jayarama Aiyar Vs Vridhagiri Aiyar
Madras High Court · AIR 1921 Mad 583 : (1920) 12 LW 182 : (1920) 39 MLJ 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Apr 1920
Jayarama Ayyar Vs Vridhagiri Ayyar and Others
Madras High Court · (1921) ILR (Mad) 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts12 Apr 1920
Raja Jaga Veera Rama Venkateswara Ettappa Nayakar Avergal, Zamindar of Ettiyapuram Vs Chidambaram Chetty and Others
Madras High Court · 58 Ind. Cas. 871
High Courts12 Apr 1920
Raja Jaga Veera Rama Venkateswar Ettapa Nayakar Avergal, Zamindar of Ettyapuram Vs Chidambaram Chetty and Others
Madras High Court · (1920) ILR (Mad) 675 : (1920) 12 LW 217 : (1920) 39 MLJ 203
Civil Procedure Code, 1908 (CPC) — Section 37Transfer of Property Act, 1882 — Section 88
High Courts09 Apr 1920
In Re: Pindripolu Venkata Subba Rao
Madras High Court · 58 Ind. Cas. 824 : (1920) 12 LW 295
High Courts08 Apr 1920
Samipandia Tevar and twenty-Two Ors. Vs Muhomed Abdul Kadir Marakayar
Madras High Court · (1920) ILR (Mad) 835
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts08 Apr 1920
Muhammad Abdul Kadir Marakayar by guardian Muhammad Kasim Marakayar and Others Vs Samipandia Tevar and Others
Madras High Court · (1920) ILR (Mad) 835 : (1920) 12 LW 304 : (1920) 39 MLJ 431
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts02 Apr 1920
Kuppuswami Aiyangar and Another Vs Kamalammal and Others
Madras High Court · (1920) ILR (Mad) 842 : (1920) 12 LW 243 : (1920) 39 MLJ 375
High Courts01 Apr 1920
Kandasami Chetty Vs Ramalinga Chetty
Madras High Court · 59 Ind. Cas. 906 : (1920) 12 LW 285