High Courts29 Jul 1920
Sundaresa Gurukkal and Others Vs Kuttiam Subramania Mudali and Others
Madras High Court · AIR 1921 Mad 511 : 61 Ind. Cas. 741 : (1921) 13 LW 212
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 9 of 19
High Courts29 Jul 1920
Chinna Pichu Iyengar alias K. Veeraragava Iyengar Vs Padmanabha Iyengar and Others
Madras High Court · AIR 1921 Mad 671 : 59 Ind. Cas. 690
High Courts29 Jul 1920
Dammur Veerabhadra and Another Vs Emperor
Madras High Court · 61 Ind. Cas. 528 : (1920) 12 LW 385
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts29 Jul 1920
Chinna Pichu Aiyangar alias K. Veeraraghava Aiyangar Vs Padmanabha Aiyangar and Others by their guardian Venkatarama Aiyangar
Madras High Court · (1921) ILR (Mad) 121 : (1920) 12 LW 397 : (1920) 39 MLJ 417
High Courts29 Jul 1920
Muthiyalu Chengappa Vs Burada Gunta alias Akula Venkataswami
Madras High Court · (1920) 39 MLJ 567
High Courts28 Jul 1920
Sami Asari alias Aiyam Perumal Asari Vs Adinam Azhagiya Pillai and Another
Madras High Court · 61 Ind. Cas. 580 : (1920) 12 LW 718
Transfer of Property Act, 1882 — Section 53
High Courts28 Jul 1920
Rao Sahib T. Namberumal Chettiar by his Agent C. Raghavaloo Naidu Vs A.T. Raghava Chariar and Others
Madras High Court · 71 Ind. Cas. 390 : (1921) 14 LW 563
High Courts28 Jul 1920
Badvel Chinna Asethu and Others Vs Vattipalli Kesavayya and Others
Madras High Court · 60 Ind. Cas. 215 : (1920) 12 LW 507 : (1920) 39 MLJ 697
Civil Procedure Code, 1908 (CPC) — Section 108Transfer of Property Act, 1882 — Section 41
High Courts28 Jul 1920
The South Indian Railway Company, Limited Vs The Municipal Council, Trichinopoly
Madras High Court · 59 Ind. Cas. 697
High Courts28 Jul 1920
Krishnaswamy Nayakar Vs Veerappa Nayakar and Others
Madras High Court · 60 Ind. Cas. 212 : (1920) 12 LW 500
High Courts28 Jul 1920
The South Indian Railway Vs The Municipal Council Trichinopoly
Madras High Court · (1921) ILR (Mad) 905 : (1920) ILR (Mad) 905 : (1920) 12 LW 411
Tamil Nadu District Municipalities Act, 1920 — Section 216
High Courts28 Jul 1920
Nagu Reddiar Vs Veerappa Mudaliar and Another
Madras High Court · AIR 1921 Mad 135 : 61 Ind. Cas. 815 : (1921) 13 LW 34
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6)
High Courts27 Jul 1920
Ramanatham Chetty Vs A.L.A.R.R.M. Arunachallam Cettiar
Madras High Court · 60 Ind. Cas. 316 : (1920) 39 MLJ 474
Madras Estates Land Act, 1908 — Section 55
High Courts27 Jul 1920
Ramanathan Chetty Vs A.L. Ar. Rm. Arunachelam Chettiar through Agent T.N. Ramachandra Row
Madras High Court · (1921) ILR (Mad) 43
Madras Estates Land Act, 1908 — Section 55
High Courts26 Jul 1920
Duraiyya Solagan Vs Venkatarama Naiker and Others
Madras High Court · 60 Ind. Cas. 123 : (1920) 12 LW 535
High Courts22 Jul 1920
Srimat Tirumala Peddinti Sampat, Kumara Venkatacharyulu, minor by next friend Venkata Lakshmamma Vs Mohana Panda and Others
Madras High Court · AIR 1921 Mad 407 : (1921) ILR (Mad) 214 : 61 Ind. Cas. 530 : (1920) 12 LW 390 : (1920) 39 MLJ 586
High Courts21 Jul 1920
S.N. Sen, Official Assignee of Rangoon by his Agent, Official Receiver, Ramnad Mr. O. De Glanville Vs Chidambaram Chetty and Another
Madras High Court · 61 Ind. Cas. 300 : (1920) 12 LW 551
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8(1)
High Courts21 Jul 1920
Kunhiparambath Parkum Kunhi Koranath Chandu Alias Appa Vs Antholi Thoovakunnon Ramunni
Madras High Court · AIR 1921 Mad 122 : 59 Ind. Cas. 943 : (1921) 13 LW 183
High Courts21 Jul 1920
W. Krishnamachary Vs W. Komalammal
Madras High Court · (1921) ILR (Mad) 903 : (1920) 39 MLJ 490
Presidency Small Cause Courts Act, 1882 — Section 19(g)
High Courts20 Jul 1920
Meenakshi Achi and Another Vs Somasundaram Pillai
Madras High Court · AIR 1921 Mad 388 : (1921) ILR (Mad) 205 : (1920) 12 LW 232 : (1920) 39 MLJ 403