High Courts18 Aug 1920
Chamiyappa Tharagan Vs Rama Ayyar and Others
Madras High Court · (1921) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 91(f)
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 7 of 19
High Courts18 Aug 1920
Chamiyappa Tharagan alias Chinnappa Tharagan (Family Manager) Vs M.S. Rama Iyer, Receiver of the Estate of Kochappa Mannatiar's sons Thirucha Mannadiar and Others
Madras High Court · AIR 1921 Mad 30 : (1921) 40 MLJ 65
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rangiah Venkatu Ramay Approw Bahadur and Another
Madras High Court · 60 Ind. Cas. 32
High Courts17 Aug 1920
Taluk Board Vs Srimanth Raja Yarlagadda Mallikarjuna Prasada Naidu Bahadur
Madras High Court · AIR 1921 Mad 92 : 61 Ind. Cas. 497 : (1920) 12 LW 585 : (1921) 40 MLJ 91
High Courts17 Aug 1920
Taluk Board Vs Zamindar of Chellapalli
Madras High Court · (1921) ILR (Mad) 156
Madras Local Boards Act, 1884 — Section 100
High Courts13 Aug 1920
Surampalli Ramamurthi Vs Surampali Reddy and Others
Madras High Court · 60 Ind. Cas. 144 : (1920) 12 LW 563
High Courts13 Aug 1920
Subbasari and Another Vs Emperor
Madras High Court · (1921) ILR (Mad) 47
Penal Code, 1860 (IPC) — Section 198
High Courts13 Aug 1920
In Re: Subbasari and Another
Madras High Court · AIR 1921 Mad 453 : 61 Ind. Cas. 228 : (1920) 12 LW 605
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Aug 1920
Thennutti Kallingal Vunni Moidin Vs Thennutti Kallingal Vunni Moidin and Others
Madras High Court · 60 Ind. Cas. 109 : (1920) 12 LW 598 : (1920) 39 MLJ 626
High Courts12 Aug 1920
Unni Moidin Vs Pocker and Others
Madras High Court · AIR 1921 Mad 317 : (1921) ILR (Mad) 227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts11 Aug 1920
Vemanna Venkatachella Naidu Vs Ethirajammal
Madras High Court · 60 Ind. Cas. 192
High Courts11 Aug 1920
Gordon Das Chuni Lal Dakuwala Vs T. Sriman Kanthimathinatha Pillai and Another Kanthimathinatha Pillai and Another Vs Gordon Das Chuni Lal Dakuwala
Madras High Court · AIR 1921 Mad 286 : 97 Ind. Cas. 295 : (1926) 24 LW 35
High Courts11 Aug 1920
Govinda Malavarayan Vs Velu Mazhavaratan and Others
Madras High Court · 59 Ind. Cas. 307 : (1920) 12 LW 530
High Courts11 Aug 1920
Puthia Veetil Mohidin Vs Irakkat Karnavan Raman Nayar (dead) and Others
Madras High Court · 60 Ind. Cas. 117
High Courts11 Aug 1920
Vemana Venkatachella Naidu Vs Ethirajammal
Madras High Court · AIR 1921 Mad 65 : (1921) 13 LW 61 : (1920) 39 MLJ 597
Madras Estates Land Act, 1908 — Section 6
High Courts11 Aug 1920
Krishna Naik and Sons, Merchants Vs Cayyar Irvine and Co., Ltd.
Madras High Court · AIR 1921 Mad 67 : (1921) ILR (Mad) 145 : (1921) 13 LW 273 : (1921) 40 MLJ 57
High Courts11 Aug 1920
Puthia Veetil Moidu Vs Irakkatt Karnavan Raman Nayar (dead) and Others
Madras High Court · (1920) 12 LW 534 : (1920) 39 MLJ 572
High Courts11 Aug 1920
Venkatachala Naidu Vs Ethirajammal
Madras High Court · (1921) ILR (Mad) 220
Madras Estates Land Act, 1908 — Section 6
High Courts10 Aug 1920
Kataprath Vatakke Purayil Thayyil Mammad Karnavan of the tarwad and of his tavazhi and Others Vs Valluvakkat Kishakke Purayil Mammad and Others
Madras High Court · 60 Ind. Cas. 118 : (1920) 12 LW 634 : (1920) 39 MLJ 702
High Courts10 Aug 1920
Thayyil Mammad and Others Vs Purayil Mammad and Others
Madras High Court · AIR 1921 Mad 376 : (1921) ILR (Mad) 140
Limitation Act, 1963 — Article 144