High Courts01 Sept 1920
Jagannadha Rao by Guardian Vasanta Rao Vs Ramayamma
Madras High Court · (1921) ILR (Mad) 189
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 6 of 19
High Courts01 Sept 1920
Moosalakanthi Venkatarama Naganatha Rao, Minor by Guardian Visvanatha Rao Vs Kotamarti Ramayamma
Madras High Court · AIR 1921 Mad 132 : (1921) 13 LW 91 : (1921) 40 MLJ 46
High Courts31 Aug 1920
Bhumireddi Suranna and Others Vs Bhumireddi Appadu and Others
Madras High Court · AIR 1921 Mad 232 : 60 Ind. Cas. 615 : (1920) 12 LW 668
High Courts31 Aug 1920
Devulapalli Venkatasubba Rao Vs Kolluri Satyanarayanamurti and Another
Madras High Court · (1921) ILR (Mad) 179 : (1920) 12 LW 642
High Courts31 Aug 1920
Bandaru Marayya Vs Bandaru Ramalakshmi
Madras High Court · (1920) 12 LW 618 : (1920) 39 MLJ 495
High Courts31 Aug 1920
Mareyya Vs Ramalakshmi
Madras High Court · AIR 1921 Mad 331 : (1921) ILR (Mad) 260
High Courts31 Aug 1920
Pujari Lakshmana Goundan and Another Vs K. Subramania Aiyar and Others
Madras High Court · AIR 1921 Mad 103 : 61 Ind. Cas. 962 : (1921) 13 LW 67
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Aug 1920
Karnam Kandasami Pillai Vs Chinnabba alias Subbaroya Pillai and Others
Madras High Court · (1921) ILR (Mad) 253 : (1921) 13 LW 423
Transfer of Property Act, 1882 — Section 123
High Courts30 Aug 1920
Karnam Kandaswamy Pillay Vs Chinnabha alias Subbaraya Pillay and Others
Madras High Court · AIR 1921 Mad 82 : (1921) ILR (Mad) 253 : (1921) 40 MLJ 105
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 123
High Courts27 Aug 1920
Sri Sri Sri Rajendramani Devi Garu and Another Vs Yellappa Ramu Naidu
Madras High Court · 60 Ind. Cas. 15 : (1920) 12 LW 600 : (1920) 39 MLJ 565
Madras Estates Land Act, 1908 — Section 192, 77
High Courts25 Aug 1920
Lingamallu Varadha Raghaviah and Others Vs Lingamallu Venkataramanayya (Dead) and Lingamallu Ragavendra Rao by Mother and Gaurdian Kanta Ratnamma, the Legal representative of the Deceased
Madras High Court · 61 Ind. Cas. 772 : (1921) 13 LW 262
High Courts24 Aug 1920
Pambayam Chetty alias Ramaswami Chettiar (dead) and Another Vs Kandaswami Iyer and Others
Madras High Court · 60 Ind. Cas. 22 : (1920) 12 LW 562
High Courts23 Aug 1920
Varanasi Ramanna Vs Killamsetti Appanna
Madras High Court · 60 Ind. Cas. 181 : (1920) 12 LW 505
High Courts20 Aug 1920
Empire of India Life Assurance Company Ltd. Vs S. Nanu Ayyar
Madras High Court · AIR 1921 Mad 309 : (1921) ILR (Mad) 170
High Courts19 Aug 1920
In Re: Jonnalagadda Appalanarasayya Bhukta and Others
Madras High Court · 59 Ind. Cas. 913
High Courts19 Aug 1920
Dhada Sahib Vs Muhammad Sultan Sahib
Madras High Court · (1921) ILR (Mad) 167 : 59 Ind. Cas. 311 : (1920) 12 LW 608
High Courts19 Aug 1920
In Re: Appalanarasayya Bhukta and Others
Madras High Court · (1921) ILR (Mad) 51
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts19 Aug 1920
In Re: Jonnalagedda Appala Narasayya Bhukta and Others
Madras High Court · (1920) 12 LW 388 : (1920) 39 MLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rajah Venkataramayya Row Bahadur and Another
Madras High Court · (1920) 12 LW 673 : (1920) 39 MLJ 571
Madras Estates Land Act, 1908 — Section 163, 45
High Courts18 Aug 1920
Alaji Iseek Sahib and Another Vs Vengu Chetty and Others
Madras High Court · 60 Ind. Cas. 66 : (1920) 12 LW 639