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Madras High Court judgments, 1920

363 judgments · page 5 of 19

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High Courts22 Sept 1920

Batchu China Venkatrayudu and Others Vs Duvvuri Ramamurti and Others

Madras High Court · AIR 1921 Mad 63 : 61 Ind. Cas. 986 : (1921) 13 LW 451 : (1921) 40 MLJ 149

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High Courts21 Sept 1920

Sivathal Periyava Nadar and Others Vs Nana, Chuna Velmuruga Nadar and Others

Madras High Court · AIR 1921 Mad 682 : 64 Ind. Cas. 618

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High Courts20 Sept 1920

R. Singariah Chetty Vs Chinnabbi alias Muni Reddi and Others

Madras High Court · AIR 1921 Mad 105 : 60 Ind. Cas. 780 : (1920) 12 LW 725

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts19 Sept 1920

Alagappa Chetty Vs Alagappa Chettiar and Another

Madras High Court · 60 Ind. Cas. 130 : (1920) 39 MLJ 573

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High Courts17 Sept 1920

Tellicherry Pichi Naidu Vs C. Jefferson

Madras High Court · AIR 1921 Mad 541 : (1921) ILR (Mad) 230 : (1920) 12 LW 670 : (1921) 41 MLJ 94

Transfer of Property Act, 1882 — Section 14
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High Courts14 Sept 1920

Chinna Vellayan alias Chinna Karuppan Chetty (Deceased) and Another Vs Muthayya Chetty and Others

Madras High Court · AIR 1921 Mad 116 : 61 Ind. Cas. 901 : (1921) 13 LW 59

Limitation Act, 1963 — Article 182(1), 15
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High Courts13 Sept 1920

Swaminatha Odayar and K. Arumuga Padayachi Vs S. Sundaram Aiyar

Madras High Court · AIR 1921 Mad 314 : 60 Ind. Cas. 18

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High Courts13 Sept 1920

John J. Fernandez Vs Sylvester Souza and Others

Madras High Court · AIR 1921 Mad 118 : 61 Ind. Cas. 829 : (1921) 13 LW 54

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High Courts13 Sept 1920

Swaminatha Odayar Vs S. Sundaram Iyer

Madras High Court · (1921) ILR (Mad) 274 : (1920) 12 LW 565 : (1920) 39 MLJ 711

Madras Estates Land Act, 1908 — Section 46, 46(5)
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High Courts10 Sept 1920

Rama Sahu (Dead) and Others Vs Gowro Ratho

Madras High Court · (1921) ILR (Mad) 55 : 59 Ind. Cas. 350

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High Courts10 Sept 1920

T.K. Srinivasa Aiyangar Vs Kuppuswami Aiyengar alias Veerasamy Aiyengar and Twenty-seven Ors.

Madras High Court · (1921) ILR (Mad) 801

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High Courts10 Sept 1920

R. Singariah Chetty Vs Chinnabbi alias Muni Reddy and Others

Madras High Court · (1921) ILR (Mad) 268 : (1921) 40 MLJ 7

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts10 Sept 1920

Rama Sahu (dead) and Others Vs Gouro Ratho

Madras High Court · AIR 1921 Mad 337 : (1920) 12 LW 649 : (1920) 39 MLJ 639

Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
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High Courts07 Sept 1920

M. Govindarajulu Naidoo Vs D.H. Ranga Rao and Others

Madras High Court · AIR 1921 Mad 113 : (1921) 13 LW 97 : (1921) 40 MLJ 124

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
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High Courts07 Sept 1920

Yagnasami Ayyar alias Ayyavayyar Vs K. Chidambaranatha Mudaliar

Madras High Court · AIR 1921 Mad 81 : 61 Ind. Cas. 961

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts02 Sept 1920

G. Chakrapany Chettiar Vs Kamalavalli Ammal

Madras High Court · 60 Ind. Cas. 639 : (1920) 12 LW 712

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
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High Courts02 Sept 1920

Kandiyil Parkum Vania Puthukkutti Kanna Kurup Vs Sankara Varma Rajah Avergal and Seven Ors.

Madras High Court · (1921) ILR (Mad) 344

Transfer of Property Act, 1882 — Section 59
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High Courts02 Sept 1920

Kandiyil Parkum Vania Puthukkuti Kanna Kurup Vs Thottoli Kottarathil Thamasikum Ayancheri Kovilakath Sankara Varma Raja Avl. and Others

Madras High Court · AIR 1921 Mad 243 : (1921) 14 LW 69 : (1921) 40 MLJ 282

Transfer of Property Act, 1882 — Section 59
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High Courts02 Sept 1920

Nachiparayan Vs Narayana Goundan and Another

Madras High Court · 60 Ind. Cas. 171 : (1920) 12 LW 713 : (1920) 39 MLJ 574

Easements Act, 1882 — Section 47
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High Courts01 Sept 1920

Alagappa Chetty Vs Alagappa Chetty and Another

Madras High Court · AIR 1921 Mad 382 : (1921) ILR (Mad) 187

Paper Currency Act, 1910 — Section 26
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