High Courts06 Oct 1920
The Secretary to the Board of Revenue Income Tax Vs Al.Ar.Rm. Arunachalam Chettiar and Brothers
Madras High Court · AIR 1921 Mad 427 : (1920) 39 MLJ 649
Income Tax Act, 1918 — Section 51
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 4 of 19
High Courts06 Oct 1920
The Secretary to the Board of Revenue Income Tax Vs Al. Ar. Rm. Arunachalam Chettiar and Brothers
Madras High Court · (1921) ILR (Mad) 65
Income Tax Act, 1961 — Section 51
High Courts06 Oct 1920
The Secretary of State for India in Council Vs C.N. Narayana Chettiar through his Authorised Agent S. Sesha Aiyangar
Madras High Court · (1921) 13 LW 196 : (1921) 40 MLJ 111
High Courts06 Oct 1920
The Honourable Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi, Raja of Ramnad by his authorised Dewan S. Tirumalai Aiyangar Vs Ramanathaswami at Rameswaram by Trustee V. Venkatasubba Aiyar
Madras High Court · AIR 1921 Mad 306 : (1921) ILR (Mad) 514 : (1921) 41 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts06 Oct 1920
Kalinadhabhotla Brahmayya Vs Marla Appaya Sastri and Others
Madras High Court · AIR 1921 Mad 121 : (1921) 13 LW 16 : (1921) 40 MLJ 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Oct 1920
E.M. Visvanadhan Chetty and Others Vs Arunachelam Chetti
Madras High Court · (1921) ILR (Mad) 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts06 Oct 1920
E.M. Visvanadhan Chetti and Others Vs Arunachellam Chetti
Madras High Court · (1920) 12 LW 744 : (1920) 39 MLJ 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 51
High Courts06 Oct 1920
Kalinadhabhotla Brahmayya Vs Marla Appayya Sastri by Guardian Venkataratnam and Others
Madras High Court · (1921) ILR (Mad) 351
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Oct 1920
The Secretary to The Board of Revenue, Income Tax Vs Al. Ar. Rm. Arunachalam chettiar and brothers
Madras High Court · (1921) ILR (Mad) 65 : 59 Ind. Cas. 482
High Courts05 Oct 1920
Perumal Ammal by Mother and Next Friend, Krishnammal Vs Perumal Naicker and Another
Madras High Court · AIR 1921 Mad 137 : (1921) ILR (Mad) 196 : 61 Ind. Cas. 461 : (1921) 13 LW 69 : (1921) 40 MLJ 25
Transfer of Property Act, 1882 — Section 123
High Courts04 Oct 1920
Govindaraja Mudaliar and Swaminatha Mudaliar and Others Vs Sabapathi Mudaliar and Others
Madras High Court · AIR 1921 Mad 114 : 61 Ind. Cas. 783 : (1921) 13 LW 153
High Courts01 Oct 1920
Davood Mohideen Ravuthar Vs Jayarama Aiyar and Another
Madras High Court · (1921) ILR (Mad) 937
High Courts01 Oct 1920
Davood Mohideen Rowther Vs Jayarama Aiyar and Another
Madras High Court · AIR 1921 Mad 42 : (1921) ILR (Mad) 937 : (1921) 13 LW 281 : (1921) 40 MLJ 38
Specific Relief Act, 1877 — Section 42
High Courts01 Oct 1920
Unade Raja Raja Damara Kumara Venkatalingama Nayanum Varu Vs Inganti Venkatarama Rao and Others
Madras High Court · AIR 1921 Mad 234(1) : 61 Ind. Cas. 562 : (1921) 13 LW 367
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Ummamma Amma and Others
Madras High Court · AIR 1921 Mad 80 : (1921) ILR (Mad) 509
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Kuzhatte Puthenveetill Thirumangalath Kashaartan Ummam Amma and etc.
Madras High Court · (1921) ILR (Mad) 509 : (1921) 13 LW 208 : (1921) 41 MLJ 202
High Courts27 Sept 1920
Bhogiravathu Somanna Vs Nandivada Chelapathi Rao
Madras High Court · AIR 1921 Mad 618 : (1921) ILR (Mad) 53 : (1920) 12 LW 631 : (1920) 39 MLJ 710
High Courts27 Sept 1920
Bhogiravathu Somanna Vs Kandivada Chtlapathi Rao
Madras High Court · 60 Ind. Cas. 52
High Courts22 Sept 1920
N.S. Venkatrama Aiyar Vs Chella Pillai
Madras High Court · AIR 1921 Mad 413 : (1921) 40 MLJ 479
Stamp Act, 1899 — Section 36
High Courts22 Sept 1920
Batchu Chinna Venkatrayudu and Others Vs Duvvuri Ramamurti and Others
Madras High Court · (1921) ILR (Mad) 340