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Madras High Court judgments, 1920

363 judgments · page 10 of 19

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High Courts14 Jul 1920

Muthuveerappa Chetty alias Vellayappa Chetty Vs Adaikappa Chetty and Others

Madras High Court · (1920) ILR (Mad) 845 : (1920) 12 LW 240 : (1920) 39 MLJ 312

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High Courts14 Jul 1920

Muthuveerappa Chetty alias Vellayappa Chetty Vs Adikappa Chetty (Dead) and Others

Madras High Court · 59 Ind. Cas. 472

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High Courts13 Jul 1920

Santhanathammal and Another Vs Isaki Suppan Asari by his Mother and Guardian Sounda Irathammal and Another

Madras High Court · 60 Ind. Cas. 694 : (1920) 12 LW 457

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 11
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High Courts13 Jul 1920

Deivanayaga Padayachi Vs Muthu Reddi and Others

Madras High Court · (1920) 39 MLJ 525

Contract Act, 1872 — Section 23
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High Courts13 Jul 1920

B.F. Saldanha Vs Henry Hart

Madras High Court · (1920) ILR (Mad) 902 : 58 Ind. Cas. 794 : (1920) 12 LW 333

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
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High Courts12 Jul 1920

Sri Rajah Venkata Rangayya Appa Rao Bahadur Zemindar Garu and Others Vs Sri Rajah Bommadevara Satyanarayana Varaprasada Rao Naidu Bahadur Zemindar Garu and Another

Madras High Court · (1920) ILR (Mad) 898 : 60 Ind. Cas. 164 : (1921) 13 LW 297 : (1920) 39 MLJ 316

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High Courts12 Jul 1920

Raja Venkatarangayya Appa Rao and Others Vs Raja Varaprasada Rao Naidu and Another

Madras High Court · AIR 1921 Mad 544 : (1920) ILR (Mad) 898

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High Courts30 Apr 1920

Rangasami Ayyangar (Died) Represented by Ramanuja Ayyangar, through his Next Friend, Lakshmi Ammal Vs Souri Ayyangar

Madras High Court · (1916) ILR (Mad) 792

Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 31
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High Courts29 Apr 1920

Sri Vadrevu Viswasundra Row and Another Vs Ryali Somasundara Rao

Madras High Court · (1920) ILR (Mad) 876

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High Courts29 Apr 1920

N.N.L. Ramaswami Chettiar Vs Mallappa Reddiar

Madras High Court · 59 Ind. Cas. 947

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High Courts29 Apr 1920

The Secretary of State for India in Council Vs Sree Rajah Vadrevu Ranganayak, Amma, Zemindarani of Vegayam Mapeta Estate (dead) and Others

Madras High Court · 59 Ind. Cas. 98 : (1920) 12 LW 334

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High Courts29 Apr 1920

Panaganti Ramarayanimgar Vs Sri Rajah Velugoti Govinda Krishna Yachendra Bahadur Varu, Maharajah of Venkatagiri and Others

Madras High Court · AIR 1921 Mad 183 : 61 Ind. Cas. 612 : (1921) 40 MLJ 236

Transfer of Property Act, 1882 — Section 61, 62
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High Courts29 Apr 1920

Thazhathitathil Poovvanayi Ayissa and Others Vs Puthan Purayil Kundron Chokru

Madras High Court · (1920) ILR (Mad) 688 : 58 Ind. Cas. 554 : (1920) 12 LW 35 : (1920) 39 MLJ 77

Registration Act, 1908 — Section 17(2)
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High Courts29 Apr 1920

Sri Vadrevu Ranganayakamma Garu (dead) and Another Vs Ryali Somasundara Rao

Madras High Court · (1920) ILR (Mad) 876 : 59 Ind. Cas. 609

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High Courts29 Apr 1920

Rajah of Venkatagiri Vs Sura Krishna Reddi and Another

Madras High Court · (1920) 39 MLJ 472

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43
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High Courts27 Apr 1920

Ponangi Venkatasubbarayudu and Others Vs Sree Rajah Lakshmi Venkata Narasimha Rao Bahadur, Zamindar of Nuzvid

Madras High Court · 60 Ind. Cas. 609 : (1920) 12 LW 667

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1(u)
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High Courts27 Apr 1920

A.S. Vaithialingha Chetty Vs Kullappa Naicken

Madras High Court · 59 Ind. Cas. 889 : (1920) 12 LW 354

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High Courts27 Apr 1920

In Re: T.G. Krishnasami Naidu and Another

Madras High Court · 60 Ind. Cas. 1003 : (1920) 12 LW 427

Madras District Municipalities Act, 1884 — Section 280, 32(4)
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High Courts23 Apr 1920

Chidambara Nadan and Another Vs Musuvathi Muni Nagend Rayyan and Others

Madras High Court · 58 Ind. Cas. 813

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High Courts23 Apr 1920

Chidambara Nadan late a Minor but now declared a Major and Another Vs Musuvati Muni Nagendrayyan and Others

Madras High Court · (1920) 12 LW 393 : (1920) 39 MLJ 445

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