High Courts18 Apr 1901
Ramachandra Padayachi Vs Kondayya Chetti
Madras High Court · (1901) ILR (Mad) 555
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 8 of 10
High Courts17 Apr 1901
Kuppusami Chetti Vs Rathnavelu Chetti and Others
Madras High Court · (1901) ILR (Mad) 511
High Courts16 Apr 1901
Manavikraman Ettan Thamburan Vs Ammu and Others
Madras High Court · (1901) ILR (Mad) 471
High Courts03 Apr 1901
Ramasami Pattar Vs Chinnan Asari
Madras High Court · (1901) ILR (Mad) 449
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 54, 60
High Courts03 Apr 1901
Ramaswami Pattar Vs Chinnan Asari
Madras High Court · (1901) 11 MLJ 132
Specific Relief Act, 1877 — Section 27
High Courts29 Mar 1901
Murugesa Chetti Vs Chinnathambi Goundan and Others
Madras High Court · (1901) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 107, 117
High Courts22 Mar 1901
Kachi Yuva Oodayar Vs Kachi Kaliyana Oodayar and Others
Madras High Court · (1901) 11 MLJ 191
High Courts20 Mar 1901
Kotappa Vs Vallur Zamindar
Madras High Court · (1902) ILR (Mad) 50
Limitation Act, 1963 — Article 116
High Courts20 Mar 1901
Sauney Kotappa Vs Venkata Narasimham Naidu
Madras High Court · (1901) 11 MLJ 125
High Courts19 Mar 1901
Gurusam1 Chetti Vs Krishnasami Naikar and Others
Madras High Court · (1901) ILR (Mad) 419
High Courts18 Mar 1901
Ahmed Vs Moidin and Others
Madras High Court · (1901) ILR (Mad) 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Mar 1901
Venkatapathi Naidu Vs Tirumalai Chetti
Madras High Court · (1901) ILR (Mad) 447
High Courts14 Mar 1901
Narayana Kamti and Others Vs Handu Shetty
Madras High Court · (1905) 15 MLJ 210
High Courts14 Mar 1901
Harischandra Deo Vs Narayana and Another
Madras High Court · (1901) ILR (Mad) 508
High Courts13 Mar 1901
Queen-Empress Vs Gangayya
Madras High Court · (1901) ILR (Mad) 417
Madras Abkari Act, 1886 — Section 55(g)
High Courts12 Mar 1901
Meenatchi Ammal and Others Vs Rajam Aiyar
Madras High Court · (1901) 11 MLJ 335
High Courts11 Mar 1901
Kannan and Another Vs Pazhaniandi and Another
Madras High Court · (1901) ILR (Mad) 438