COURT ARCHIVE

Madras High Court judgments, 1901

187 judgments · page 10 of 10

High Courts18 Jan 1901

King-Emperor Vs Thammana Reddi and Others

Madras High Court · (1902) ILR (Mad) 667

Criminal Procedure Code, 1898 (CrPC) — Section 250

High Courts18 Jan 1901

Madras High Court · (1901) ILR (Mad) 397

Transfer of Property Act, 1882 — Section 100

High Courts15 Jan 1901

Madras High Court · (1901) ILR (Mad) 356

High Courts08 Jan 1901

Madras High Court · (1901) ILR (Mad) 345 : (1901) 11 MLJ 70

High Courts08 Jan 1901

Madras High Court · (1901) ILR (Mad) 345

Agency Rules, 1924 — Rule 20

High Courts08 Jan 1901

Madras High Court · (1901) ILR (Mad) 350 : (1901) ILR (Mad) 305

Civil Procedure Code, 1908 (CPC) — Section 13

High Courts07 Jan 1901

Madras High Court · (1901) ILR (Mad) 339