High Courts05 Mar 1901
Muthayya Vs Venkataratnam and Another
Madras High Court · (1902) ILR (Mad) 553
Registration Act, 1877 — Section 17
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 9 of 10
High Courts15 Feb 1901
Queen-Empress Vs Dorasami Ayyar
Madras High Court · (1901) ILR (Mad) 414
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts15 Feb 1901
Mallikarjuna Sastri Vs Narasimha Rao
Madras High Court · (1901) ILR (Mad) 412
Transfer of Property Act, 1882 — Section 57
High Courts14 Feb 1901
John Martin Sequeira Vs Luja Bai
Madras High Court · (1902) ILR (Mad) 671
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Feb 1901
Krishnasami Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364
Succession (Property Protection) Act, 1841 — Section 5, 8
High Courts12 Feb 1901
Krishnaswamy Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364 : (1901) 11 MLJ 78
High Courts12 Feb 1901
Kadala Reddi and Another Vs Narisi and Others
Madras High Court · (1901) ILR (Mad) 504
High Courts07 Feb 1901
Narasimha Chariar Vs Muthukumarasamy Mudaliar and Others
Madras High Court · (1901) 11 MLJ 236
High Courts06 Feb 1901
Charles Bentinck Barclay and Another Vs Robert Stanes and Another
Madras High Court · (1901) 11 MLJ 188
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 Feb 1901
Butchanna Vs Varahalu and Others
Madras High Court · (1901) ILR (Mad) 408
Transfer of Property Act, 1882 — Section 60
High Courts04 Feb 1901
Ramanathan Chetty Vs Nur Muhamad Marakayar
Madras High Court · (1901) 11 MLJ 183
High Courts01 Feb 1901
The Secretary of State for India Vs Venkatareddy
Madras High Court · (1901) 11 MLJ 75
High Courts01 Feb 1901
Ayyadorai Pillai Vs Solai Ammal and Others
Madras High Court · (1901) ILR (Mad) 405
Limitation Act, 1963 — Article 118, 3
High Courts29 Jan 1901
Raman Vs The Secretary of State for India in Council
Madras High Court · (1901) 11 MLJ 315
Suits Valuation Act, 1887 — Section 11
High Courts29 Jan 1901
Raman Vs Secretary of State for India in Council
Madras High Court · (1901) ILR (Mad) 427
Suits Valuation Act, 1887 — Section 11
High Courts21 Jan 1901
Durga Prasada Naidu and Another Vs Mallikarjuna Prasada Naidu
Madras High Court · (1901) 11 MLJ 238
High Courts21 Jan 1901
Marudamuthu Pillai Vs Rangasami Mooppan and Another
Madras High Court · (1901) ILR (Mad) 401
High Courts21 Jan 1901
Srimantu Raja Yarlagadda Durga Prasada Nayadu and Another Vs Srimantu Raja Yarlagadda Mallikarjuna Prasada Nayadu
Madras High Court · (1901) ILR (Mad) 358
Letters Patent Act, 1865 — Article 15