High Courts01 Nov 1901
Venkatappiah and Another Vs Jagannadha Rao
Madras High Court · (1902) 12 MLJ 24
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 3 of 10
High Courts01 Nov 1901
Subharaya Tawker Vs Rajaram Tawker and Others
Madras High Court · (1902) 12 MLJ 91
High Courts01 Nov 1901
Subbaraya Tawker Vs Rajaram Tawker and Others
Madras High Court · (1902) ILR (Mad) 585
High Courts31 Oct 1901
Sir Ramasami Mudaliar Vs Annadorai Ayyar
Madras High Court · (1902) ILR (Mad) 454
High Courts29 Oct 1901
Venkata Rao Vs Vaithilinga Udayan and Others
Madras High Court · (1902) 12 MLJ 22
High Courts29 Oct 1901
Venkata Papayya Rao Vs Venkata Subbayya
Madras High Court · (1902) ILR (Mad) 453
High Courts28 Oct 1901
Kelappan Vs Madhavi and Others
Madras High Court · (1902) ILR (Mad) 452
Limitation Act, 1963 — Article 139
High Courts28 Oct 1901
King-Emperor Vs Balu Kuppayyan
Madras High Court · (1902) ILR (Mad) 525
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts25 Oct 1901
Ramasami Chetti and Others Vs Paraman Chetti
Madras High Court · (1902) ILR (Mad) 448
Specific Relief Act, 1877 — Section 9
High Courts25 Oct 1901
Ramasami Chetti and Another Vs Paraman Chetti
Madras High Court · (1901) 11 MLJ 403
Specific Relief Act, 1877 — Section 9
High Courts24 Oct 1901
In Re: Ponnusami and Another
Madras High Court · (1906) ILR (Mad) 517
Cattle Trespass Act, 1871 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts24 Oct 1901
Ramalinga Muppan and Others Vs Payadai Gounden
Madras High Court · (1902) ILR (Mad) 519 : (1901) 11 MLJ 399
High Courts24 Oct 1901
Ramalinga Muppan and Others Vs Pavadai Goundan
Madras High Court · (1902) ILR (Mad) 519
High Courts18 Oct 1901
King-Emperor Vs Alexander Allan
Madras High Court · (1902) ILR (Mad) 627
Madras Municipalities Act, 1884 — Section 103
High Courts18 Oct 1901
Kichilappa Naickar and Another Vs Ramanujam Pillai
Madras High Court · (1902) ILR (Mad) 166
Limitation Act, 1963 — Section 5
High Courts18 Oct 1901
Ramasami Kichilappa Naick and Others Vs Ramanujam Pillai
Madras High Court · (1901) 11 MLJ 406
Limitation Act, 1963 — Section 5
High Courts18 Oct 1901
Karuppa Goundan Vs Kumarasami Goundan and Others
Madras High Court · (1902) ILR (Mad) 429
High Courts17 Oct 1901
Oriental Government Security Life Assurance Company, Limited Vs Narasimha Chari
Madras High Court · (1902) ILR (Mad) 183
Evidence Act, 1872 — Section 32(5)
High Courts17 Oct 1901
Savrimuthu and Others Vs Aithurusu Rowthar
Madras High Court · (1901) 11 MLJ 428