High Courts18 Nov 1925
Tadanki Brahmayya (died) and Others Vs Puvvula Madhuram and Another
Madras High Court · AIR 1926 Mad 496 : 94 Ind. Cas. 489 : (1926) 50 MLJ 282
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 4 of 37
High Courts18 Nov 1925
The Public Prosecutor Vs Kalia Perumal Nayakar
Madras High Court · AIR 1926 Mad 722 : (1926) ILR (Mad) 432 : (1926) 23 LW 642 : (1926) 50 MLJ 654
High Courts17 Nov 1925
Gutha Viraraghavayya Vs Vemulapalli Ramakotayya
Madras High Court · AIR 1926 Mad 508 : (1926) 23 LW 305
High Courts17 Nov 1925
S. Adaikkala Thevan and Another Vs The Imperial Bank, Madura Branch and Others
Madras High Court · AIR 1926 Mad 574 : 95 Ind. Cas. 196 : (1926) 50 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts16 Nov 1925
Lakshmana Pattar Vs Suppayya Pandaram and Others
Madras High Court · AIR 1927 Mad 264
High Courts13 Nov 1925
(Thoppai) Venkataramier Vs A. Govindarayalier
Madras High Court · AIR 1926 Mad 605 : 94 Ind. Cas. 73 : (1926) 23 LW 462
High Courts13 Nov 1925
The Madura Hindu Permanent Fund, Limited, though its Secretary Vs Kamakshi Ammal and Another
Madras High Court · AIR 1926 Mad 492 : 94 Ind. Cas. 487 : (1926) 50 MLJ 355
Succession Act, 1925 — Section 75
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tripurna Sundarammal and Another
Madras High Court · (1926) 50 MLJ 280
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts13 Nov 1925
Hari Krishna Chcttiar Vs Govindarajulu Naicker
Madras High Court · AIR 1926 Mad 478 : (1926) 23 LW 420 : (1926) 50 MLJ 273
High Courts13 Nov 1925
Ryali Brahmayya and Another Vs Dronamraju Venkatasuryanarayanamurthy
Madras High Court · AIR 1926 Mad 557 : 94 Ind. Cas. 554 : (1926) 50 MLJ 409
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Nov 1925
Chidambara Thevar Vs Subbarayar
Madras High Court · AIR 1926 Mad 623 : (1926) ILR (Mad) 508 : (1926) 23 LW 515 : (1926) 51 MLJ 139
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tirupura Sundarammal and Another
Madras High Court · AIR 1926 Mad 474 : 96 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts12 Nov 1925
Parvathi Ammal Vs K.G. Venketeswara Aiyar and Others
Madras High Court · AIR 1926 Mad 656 : 94 Ind. Cas. 45
High Courts12 Nov 1925
Ramalingam Chettiyar Vs Gokuldas Madavji and Co.
Madras High Court · AIR 1926 Mad 1021 : 97 Ind. Cas. 871 : (1926) 51 MLJ 243
High Courts12 Nov 1925
Parvathi Ammal. Vs K.G. Venkateswara Aiyar and Others
Madras High Court · (1926) 23 LW 511 : (1926) 50 MLJ 426
High Courts11 Nov 1925
Velayuda Gurukal Vs Annammal and Others
Madras High Court · AIR 1926 Mad 652 : (1926) 24 LW 88
High Courts11 Nov 1925
In Re: Sheik Abdul Kadir Marakayar and Co.
Madras High Court · AIR 1926 Mad 1051 : (1926) ILR (Mad) 725 : (1926) 24 LW 664 : (1926) 51 MLJ 650
High Courts10 Nov 1925
Sheik Hussain Sahib Vs Pachipulusu Subbayya and Another
Madras High Court · AIR 1926 Mad 449 : (1926) ILR (Mad) 441 : 94 Ind. Cas. 677 : (1926) 24 LW 641 : (1926) 50 MLJ 377
Easements Act, 1882 — Section 7
High Courts10 Nov 1925
Munuswami Pillai Vs Mahdi Hussain Khan Sahib
Madras High Court · AIR 1926 Mad 516 : 94 Ind. Cas. 453 : (1926) 50 MLJ 655
High Courts09 Nov 1925
N. K. N. Ramier and Bros. Vs Durwas J. Subbier and Others
Madras High Court · AIR 1927 Mad 352