COURT ARCHIVE

Madras High Court judgments, 1925

730 judgments · page 37 of 37

High Courts07 Jan 1925

Govindaswami Pillai Vs Govinda Padayachi

Madras High Court · (1925) 21 LW 684 : (1925) 48 MLJ 678

High Courts07 Jan 1925

Madras High Court · AIR 1925 Mad 877 : (1925) 22 LW 429 : (1925) 48 MLJ 696

High Courts07 Jan 1925

Madras High Court · AIR 1926 Mad 355

High Courts07 Jan 1925

Madras High Court · AIR 1925 Mad 1168 : 90 Ind. Cas. 481

Contract Act, 1872 — Section 38Negotiable Instruments Act, 1881 (NI) — Section 45

High Courts07 Jan 1925

Madras High Court · (1925) 22 LW 265 : (1925) 49 MLJ 530

Negotiable Instruments Act, 1881 (NI) — Section 45

High Courts07 Jan 1925

Madras High Court · AIR 1925 Mad 1178 : 87 Ind. Cas. 960 : (1925) 22 LW 23 : (1925) 49 MLJ 353

High Courts07 Jan 1925

Madras High Court · 90 Ind. Cas. 368

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts07 Jan 1925

Madras High Court · AIR 1925 Mad 1051 : (1925) ILR (Mad) 750 : 88 Ind. Cas. 934 : (1925) 49 MLJ 203

Evidence Act, 1872 — Section 41Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 69

High Courts05 Jan 1925

Madras High Court · (1925) 49 MLJ 490

High Courts01 Jan 1925

Madras High Court · AIR 1925 Mad 227

Specific Relief Act, 1877 — Section 20