High Courts16 Jan 1925
Natarajan and Others Vs P. M. A. Muthiah Chetty (Deceased) and Others
Madras High Court · 95 Ind. Cas. 972
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 36 of 37
High Courts16 Jan 1925
Shanmuga Mudali Vs Kumaraswami Mudali
Madras High Court · (1925) ILR (Mad) 661
Penal Code, 1860 (IPC) — Section 294A
High Courts16 Jan 1925
Natarajan and Others Vs P.M.A. Muthiah Chetty and Others
Madras High Court · AIR 1926 Mad 261 : (1925) 22 LW 650
High Courts16 Jan 1925
Shanmugha Mudali Vs Kumaraswami Mudali
Madras High Court · AIR 1925 Mad 870 : (1925) ILR (Mad) 661 : (1925) 21 LW 405
Penal Code, 1860 (IPC) — Section 294A
High Courts16 Jan 1925
Shanmuga Mudaliar Vs Kumaraswami Mudali
Madras High Court · 90 Ind. Cas. 420
Penal Code, 1860 (IPC) — Section 294A
High Courts15 Jan 1925
Manikka Padayachi and Others Vs King Emperor
Madras High Court · (1925) ILR (Mad) 874
Criminal Procedure Code, 1898 (CrPC) — Section 209(1), 437
High Courts15 Jan 1925
Chinna Vavanan alias Kanakathu Meera Levai Rowther, by the Official Receiver Vs Chettiappa Chetti (by the Aauthorised Agent, Lakshmana Chetti) and Others
Madras High Court · (1925) 22 LW 439 : (1925) 49 MLJ 452
High Courts15 Jan 1925
In Re: Mania Manicka Padayachi and Others
Madras High Court · (1925) 22 LW 755 : (1925) 49 MLJ 155
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts15 Jan 1925
In Re: Mania Manikha Padayachi and Others
Madras High Court · 90 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts14 Jan 1925
In Re: Kannammal alias Maunammal
Madras High Court · 92 Ind. Cas. 695 : (1926) 23 LW 384
Criminal Procedure Code, 1898 (CrPC) — Section 342(1)
High Courts14 Jan 1925
In Re: Kannammal
Madras High Court · AIR 1926 Mad 570
Criminal Procedure Code, 1898 (CrPC) — Section 342(1)
High Courts08 Jan 1925
Ponnuswami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · 91 Ind. Cas. 460 : (1925) 22 LW 404
High Courts08 Jan 1925
Ponnusami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · AIR 1925 Mad 1246
High Courts08 Jan 1925
Ramaswamy Nayudu Vs K.N.S. Subbaraya Thevar and Others
Madras High Court · AIR 1925 Mad 1101
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Jan 1925
B.R. Ramanuja Chariar Vs T.V. Kailasam Iyer
Madras High Court · (1925) ILR (Mad) 870
Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Aiyar
Madras High Court · AIR 1925 Mad 1067 : (1925) ILR (Mad) 870 : (1925) 22 LW 736 : (1925) 49 MLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 248Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
P.M.A. Muthiah Chettiar (dead) and Another Vs Venkatasubbarayulu Naidu
Madras High Court · AIR 1926 Mad 160 : (1926) ILR (Mad) 403 : 90 Ind. Cas. 1033 : (1925) 22 LW 67 : (1925) 49 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts08 Jan 1925
Thadiappan alias Ramiah Vs Veeraperumal Thevan and Another
Madras High Court · AIR 1925 Mad 1139 : 90 Ind. Cas. 157 : (1925) 21 LW 646
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253(1)
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Iyer
Madras High Court · 87 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts08 Jan 1925
Ramaswami Nayadu Vs K.N.S. Subbaraya Thevar and Others
Madras High Court · 88 Ind. Cas. 648