High Courts23 Jan 1925
Krishnamurthi Iyer Vs Narayanaswami Iyer
Madras High Court · 90 Ind. Cas. 914 : (1925) 22 LW 402
Penal Code, 1860 (IPC) — Section 504
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 35 of 37
High Courts22 Jan 1925
Commissioner of Income Tax Vs Chengalvaroya Chetti and Another
Madras High Court · AIR 1925 Mad 1242 : (1925) ILR (Mad) 836 : (1925) 49 MLJ 425
Income Tax Act, 1961 — Section 66
High Courts22 Jan 1925
Sankaralinga Mudaliar (dead) and Others Vs The Official Receiver of Tinnevelly
Madras High Court · AIR 1926 Mad 72 : (1925) 49 MLJ 616
Provincial Insolvency Act, 1907 — Section 34(3)
High Courts22 Jan 1925
Commissioner of Income Tax Vs Chengalvaraya Chetti and Another
Madras High Court · (1925) ILR (Mad) 836
Income Tax Act, 1961 — Section 66
High Courts22 Jan 1925
Sankaralinga Mudaliar and Others Vs The Official Receiver of Tinnevelly
Madras High Court · 92 Ind. Cas. 504
Provincial Insolvency Act, 1907 — Section 34(3)
High Courts21 Jan 1925
Echikan Charakare Kelu Nair Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 1134 : (1925) ILR (Mad) 586 : (1925) 22 LW 762 : (1925) 49 MLJ 79
Madras Revenue Recovery Act, 1864 — Section 58
High Courts21 Jan 1925
B. Parthasarathy Chetty and Co. Vs T.M. Gajapathi Naidu and Co.
Madras High Court · AIR 1925 Mad 1258 : (1925) ILR (Mad) 787 : (1925) 49 MLJ 215
High Courts21 Jan 1925
Sreemat Tirumala Tirupati Sreemat Prativadi Bhayankaram Venkatacharyulu Ayyavarlam Garu and Others Vs Nandi Vada Venkatasubba Rao and Others
Madras High Court · AIR 1926 Mad 55 : (1925) ILR (Mad) 821 : 90 Ind. Cas. 725 : (1925) 22 LW 335 : (1925) 49 MLJ 313
Transfer of Property Act, 1882 — Section 105
High Courts21 Jan 1925
Mahomed Anwarul Huq Sahib and Another Vs M. A. Srinivasa Iyengar and Others
Madras High Court · AIR 1927 Mad 353 : 95 Ind. Cas. 630
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Jan 1925
B. Parthasarathy Chetty and Co. Vs T.M. Gajapathy Naidu and Co.
Madras High Court · (1925) ILR (Mad) 787 : (1925) 22 LW 417
High Courts20 Jan 1925
Aumanchi Auryaprabhakara Rau and Another Vs Gummudu Sanyasi and Others
Madras High Court · (1925) 48 MLJ 598
High Courts20 Jan 1925
Pachiappa Chetty Vs Sivakami Ammal
Madras High Court · 91 Ind. Cas. 671
Limitation Act, 1963 — Section 10
High Courts20 Jan 1925
A.R.S.M.S.R.L. Arunacheallam Chettiar Vs Official Receiver of Tanjore and Others
Madras High Court · AIR 1925 Mad 1089
Provincial Insolvency Act, 1920 — Section 54Transfer of Property Act, 1882 — Section 53
High Courts20 Jan 1925
A.R.S.M.A.R.L. Arunachalam Chettiar by Power of Attorney Agent, G.S. Raghavachariar Vs The Official Receiver of Tanjore and Others
Madras High Court · (1925) 22 LW 134 : (1925) 49 MLJ 562
Provincial Insolvency Act, 1920 — Section 54
High Courts20 Jan 1925
Pachaiyappa Chetti Vs Sivakami Ammal
Madras High Court · AIR 1926 Mad 109 : (1926) 23 LW 161 : (1925) 49 MLJ 468
Limitation Act, 1963 — Section 10
High Courts19 Jan 1925
Sinnana Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 681
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
Sinnanna Goundan Vs Veerappa Goundan and Others
Madras High Court · 90 Ind. Cas. 900
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
P. Ramiah and Co. Vs T.R. Sadasiva Mudaliar and Bros.
Madras High Court · AIR 1925 Mad 1255 : (1925) ILR (Mad) 925 : (1925) 22 LW 341 : (1925) 49 MLJ 228
High Courts17 Jan 1925
Govindaswami Pillai Vs Govinda Padayachi
Madras High Court · AIR 1925 Mad 880 : 89 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43