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Madras High Court judgments, 1925

730 judgments · page 33 of 37

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High Courts05 Feb 1925

Dharman and Others Vs Jagaveerarama Venkateswara Ettappa Nayakkar Ayyan

Madras High Court · AIR 1926 Mad 539 : (1926) 23 LW 265

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High Courts05 Feb 1925

The Commissioner of Income Tax Vs P.A.P.M.T.K. Thillai Chidambaram Nadan

Madras High Court · (1925) ILR (Mad) 602 : (1925) 49 MLJ 124

Income Tax Act, 1961 — Section 23(2)
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High Courts05 Feb 1925

Deivachilai Aiyangar Vs Raghupathi Venkatachariar and Others

Madras High Court · AIR 1926 Mad 46 : (1925) 22 LW 188 : (1925) 49 MLJ 317

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High Courts05 Feb 1925

Chelasani Rattayya Vs Anne Brahmayya and Others

Madras High Court · AIR 1925 Mad 1223 : 83 Ind. Cas. 59 : (1925) 49 MLJ 309

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts05 Feb 1925

Valluru Appalasuri and Others Vs Sasapu Kannamma Nayuralu

Madras High Court · AIR 1926 Mad 6 : (1925) 22 LW 287 : (1925) 49 MLJ 479

Contract Act, 1872 — Section 69
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High Courts05 Feb 1925

Devihilai Iyengar Vs Raghupathi Venkatachariar

Madras High Court · 88 Ind. Cas. 967

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High Courts04 Feb 1925

Appa Pai (dead) and Others Vs Somu and Another

Madras High Court · AIR 1925 Mad 1017 : 90 Ind. Cas. 754 : (1925) 22 LW 145 : (1925) 49 MLJ 327

Transfer of Property Act, 1882 — Section 83
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High Courts04 Feb 1925

Metta Rama Bhatlu Vs Metta Annayya Bhatlu and Others

Madras High Court · AIR 1926 Mad 144 : (1925) 22 LW 366 : (1925) 49 MLJ 152

Specific Relief Act, 1877 — Section 21
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High Courts04 Feb 1925

Sri Parankusam Venkayya Garu and Others Vs Bandaru Satyanarayanamurthi by Mother and Guardian Thayaramma and Others

Madras High Court · AIR 1925 Mad 1235 : (1925) 22 LW 208 : (1925) 49 MLJ 271

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High Courts03 Feb 1925

Made Gouda (dead) and Others Vs Chenne Gouda and Others

Madras High Court · AIR 1925 Mad 1174 : 90 Ind. Cas. 331 : (1925) 21 LW 709 : (1925) 49 MLJ 150

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High Courts03 Feb 1925

Rama Raja Thevar Vs Papammal and Another

Madras High Court · AIR 1925 Mad 1230 : (1925) ILR (Mad) 805 : 90 Ind. Cas. 983 : (1925) 22 LW 710 : (1925) 49 MLJ 348

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High Courts02 Feb 1925

Koppa Anki Vs Ponnappalli Venkata Subbayya

Madras High Court · AIR 1925 Mad 884 : 87 Ind. Cas. 695 : (1925) 48 MLJ 685

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High Courts02 Feb 1925

V.K. Muhammad Batcha Sahib Vs Arunachallem Chettiar

Madras High Court · AIR 1926 Mad 39 : 90 Ind. Cas. 875

Evidence Act, 1872 — Section 92
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High Courts02 Feb 1925

Nagalla Kottayya Vs Koganti Kottappa and Others

Madras High Court · 90 Ind. Cas. 551

Madras Revenue Recovery Act, 1864 — Section 2
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High Courts02 Feb 1925

M. K. Muhammad Batcha Sahib Vs Arunachellam Chettiar

Madras High Court · (1925) 49 MLJ 396

Evidence Act, 1872 — Section 92
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High Courts02 Feb 1925

Palani Goundan (dead) and Others Vs Suppia Goundan and Others

Madras High Court · AIR 1925 Mad 1162 : (1925) 22 LW 170 : (1925) 49 MLJ 143

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts02 Feb 1925

Nagalla Kotayya Vs Koganti Kotappa and Others

Madras High Court · AIR 1926 Mad 141 : (1926) 23 LW 178 : (1925) 49 MLJ 117

Madras Estates Land Act, 1908 — Section 5
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High Courts02 Feb 1925

S.A. Muhammad Yakub Sahib Vs Mahaboo Bi Bi and Another

Madras High Court · 94 Ind. Cas. 756 : (1926) 23 LW 151

Transfer of Property Act, 1882 — Section 53
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High Courts01 Feb 1925

In Re: Kammaboyina Ramadas

Madras High Court · AIR 1926 Mad 1097 : 96 Ind. Cas. 861

Tamil Nadu Forest Act, 1882 — Section 21(d)
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High Courts30 Jan 1925

N.M. Khajamyan Rowther Vs Appavu Pillai (dead) and Others

Madras High Court · AIR 1926 Mad 126

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