High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetti and Others Vs P.K. Ramachandra Thevar by his Authorized Agent and Manager V. Kalyana Sundaram Pillai
Madras High Court · 89 Ind. Cas. 930
Court Fees Act, 1870 — Section 7(iv)(c)
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 31 of 37
High Courts17 Feb 1925
Siva Subramania Pillai and Another Vs Piramu Ammal
Madras High Court · 90 Ind. Cas. 1024
High Courts17 Feb 1925
In Re: Perumal Naick
Madras High Court · 90 Ind. Cas. 398
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Perumal Naick Vs Emperor
Madras High Court · AIR 1925 Mad 672 : (1925) 22 LW 209
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Khoday Gangadara Sah Vs A. Swaminadha Mudali and Others
Madras High Court · AIR 1926 Mad 218 : (1925) 22 LW 679
High Courts17 Feb 1925
Siva Subramania Pillai (died) and Another Vs Piramu Ammal
Madras High Court · AIR 1925 Mad 1111 : (1925) 49 MLJ 128
High Courts17 Feb 1925
Kidangu Kettiya Ramdupurayil Kunhahomed Vs Payoth Ramdupurayil Sara Umma and Others
Madras High Court · AIR 1925 Mad 1158 : 90 Ind. Cas. 849 : (1925) 49 MLJ 121
High Courts17 Feb 1925
Ayisa Bivi Ammal Vs Jokara Bivi
Madras High Court · (1925) 22 LW 740 : (1925) 49 MLJ 375
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts17 Feb 1925
Chakiri Subbayya and Others Vs Lade Sreenivasa Rao
Madras High Court · (1925) 21 LW 694 : (1925) 49 MLJ 126
High Courts17 Feb 1925
Chakiri Subayya Vs Doddi Mal Reddy and Others
Madras High Court · 90 Ind. Cas. 269
Madras Estates Land Act, 1908 — Section 189
High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetty and Others Vs P.K. Ramachandra Thevar by his authorized agent and manager, V. Kalayana Sundaram Pillai and Another
Madras High Court · AIR 1925 Mad 1143 : (1925) 21 LW 699
Court Fees Act, 1870 — Section 7 IV(c)
High Courts16 Feb 1925
Shyama Bhai Vs Purushothamadoss
Madras High Court · AIR 1925 Mad 645 : 90 Ind. Cas. 124 : (1925) 21 LW 551
Limitation Act, 1963 — Section 10
High Courts14 Feb 1925
Metta Rambhatlu Vs Metta Anniahbhatlu and Others Metta Anniah Bhatlu and Others Vs Metta Jogi Bhatlu and Others
Madras High Court · 90 Ind. Cas. 605
Specific Relief Act, 1877 — Section 21
High Courts13 Feb 1925
Kuppuswamy Aiyer and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · AIR 1925 Mad 1282 : (1925) 22 LW 258
Madras Local Boards Act, 1884 — Section 73
High Courts13 Feb 1925
Kuppusami Aiyar and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avl.
Madras High Court · (1925) 49 MLJ 462
Madras Local Boards Act, 1884 — Section 73
High Courts13 Feb 1925
Kuppuswami Iyer and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · 90 Ind. Cas. 973
Madras Local Boards Act, 1884 — Section 73
High Courts12 Feb 1925
Sivaswami Iyer Vs Tirumudi Chettiar and Others
Madras High Court · 90 Ind. Cas. 593
High Courts12 Feb 1925
Rasappa Pillai Vs Mitta Zemindar Doraiswami Reddiar alias Pethu Reddiar and Others
Madras High Court · AIR 1925 Mad 1041 : 90 Ind. Cas. 545 : (1925) 49 MLJ 88
Contract Act, 1872 — Section 70
High Courts12 Feb 1925
Varadarajulu Chetti and Others Vs Velayudha Udayan by the guardian Sengamalai Udayan and Another
Madras High Court · 90 Ind. Cas. 743
Succession Certificate Act, 1889 — Section 4
High Courts12 Feb 1925
Sivaswami Aiyar Vs Tirumudi Chettiar and Others
Madras High Court · AIR 1925 Mad 1057 : (1925) 49 MLJ 665