High Courts05 Mar 1925
Salakshi Ammal Vs Doraimanikka Nadan and Others
Madras High Court · AIR 1926 Mad 51 : (1925) ILR (Mad) 827 : 90 Ind. Cas. 829 : (1925) 49 MLJ 341
Trusts Act, 1882 — Section 44
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 29 of 37
High Courts04 Mar 1925
Muthusami Naidu and Another Vs Rayalu Naidu
Madras High Court · AIR 1925 Mad 689
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Mar 1925
V.S.R. Rajagopala Iyer Vs V.S.K. Muthuramier
Madras High Court · AIR 1926 Mad 339
High Courts04 Mar 1925
Muthuswami Naidu and Another Vs Rayulu Naidy
Madras High Court · 88 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Mar 1925
Lodd Govindoss Krishnadas Varu Vs P.M.A.R.M. Muthiah Chetty
Madras High Court · AIR 1925 Mad 660 : (1925) 48 MLJ 721
High Courts03 Mar 1925
Kandan Ashtamoorthi Nambudripad Vs Rama Mudali and Another
Madras High Court · AIR 1926 Mad 1052
High Courts03 Mar 1925
Abdul Samad Khan Khiladar and Another Vs Bibijan alias Hanifa Khathu and Others
Madras High Court · AIR 1925 Mad 1149 : (1925) 49 MLJ 675
Registration Act, 1908 — Section 17
High Courts02 Mar 1925
Secretary of State Vs Sreeramamurthi and Others
Madras High Court · AIR 1926 Mad 125 : (1925) 22 LW 546
High Courts02 Mar 1925
The Secretary of State for India in Council by the Collector of Salem Vs Sreeramoorthi Chettiar and Others
Madras High Court · 91 Ind. Cas. 179
High Courts27 Feb 1925
B.S. Mahadeva Iyer and Others Vs Ramakrishna Reddiar and Others
Madras High Court · AIR 1926 Mad 114 : 92 Ind. Cas. 653
Contract Act, 1872 — Section 264
High Courts27 Feb 1925
Parakkat Devaswom Trustees of K.P. Veeraraghava Iyer and Others Vs Venkatachalam Vadhayar and Others
Madras High Court · 92 Ind. Cas. 709
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Deliparthi Lakshminarasimham and Another
Madras High Court · 91 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Feb 1925
B.S. Mahadeva Aiyar and Others Vs Ramakrishna Reddiar and Others
Madras High Court · (1926) 23 LW 199 : (1926) 50 MLJ 67
Contract Act, 1872 — Section 264
High Courts27 Feb 1925
Alla Viraswami Vs Polavarapu Nayudamma and Others
Madras High Court · AIR 1925 Mad 1270 : (1925) 22 LW 178 : (1925) 49 MLJ 430
Limitation Act, 1963 — Section 14
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Daliparthi Lakshminarasimham
Madras High Court · AIR 1925 Mad 1274 : (1925) 49 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Feb 1925
Parakkat Devaswom Trustee, K.P. Veeraraghava Aiyar and Others Vs Venkatachellam Vadhyar and Others
Madras High Court · AIR 1926 Mad 321 : (1926) 23 LW 22 : (1926) 50 MLJ 153
High Courts26 Feb 1925
In Re: Mannargan and Another
Madras High Court · (1925) 49 MLJ 95
Penal Code, 1860 (IPC) — Section 380
High Courts26 Feb 1925
C. Venkatachariar Vs Bontham Pachayappa Chetti and Others
Madras High Court · AIR 1926 Mad 250
High Courts26 Feb 1925
Kondagunta Mrutyanjaiah and Others Vs Malle Venkatapathigadu and Others
Madras High Court · 90 Ind. Cas. 834 : (1925) 22 LW 734 : (1925) 49 MLJ 333
High Courts26 Feb 1925
Arumuga Thambiran and Others Vs Namasivaya Pandara Sannadhi and Others
Madras High Court · AIR 1926 Mad 162 : (1925) ILR (Mad) 688 : (1925) 22 LW 130 : (1925) 49 MLJ 324
Civil Procedure Code, 1908 (CPC) — Section 92