High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayan Rao Garu
Madras High Court · AIR 1926 Mad 66 : (1925) 22 LW 592
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 28 of 37
High Courts12 Mar 1925
K.K.S. Mamundi Konar Vs P. Shamsuddin Sahib Bahadur
Madras High Court · AIR 1925 Mad 1207 : 90 Ind. Cas. 771 : (1925) 22 LW 507 : (1925) 49 MLJ 381
Ballot Act, 1872 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1925
Vuppulury Somasundaram Vs Bhimisetti Kondayya
Madras High Court · AIR 1926 Mad 12 : (1925) 49 MLJ 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts12 Mar 1925
B. Raja Rajeswari Muthuramailinga Sethupathi Avergal Raja of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · 92 Ind. Cas. 311
Madras Local Boards Act, 1884 — Section 30
High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayana Rao Garu
Madras High Court · 92 Ind. Cas. 405
Transfer of Property Act, 1882 — Section 53
High Courts11 Mar 1925
Bepanna Sitayya Vs Parachuri Ramaswami and Another
Madras High Court · AIR 1925 Mad 1288 : (1925) 22 LW 476
Contract Act, 1872 — Section 64
High Courts11 Mar 1925
Gadapalli Seetharama Swami Vs The Secy. of State for India and Others
Madras High Court · AIR 1925 Mad 682 : (1925) 21 LW 449
High Courts11 Mar 1925
Gadepalli Seetharamaswami Vs The Secretary of State for India in Council and Others
Madras High Court · 91 Ind. Cas. 489
High Courts11 Mar 1925
Bapanna Sitayya Vs Paruchuri Ramaswami and Another
Madras High Court · 91 Ind. Cas. 758
Contract Act, 1872 — Section 64
High Courts10 Mar 1925
K.S. Kuppuswami Aiyar Vs The Corporation of Madras
Madras High Court · AIR 1926 Mad 281 : (1925) 22 LW 877
High Courts10 Mar 1925
Bava C. Vaithilinga Mudaliar Vs Chidambaram Pillai
Madras High Court · AIR 1926 Mad 113 : (1925) 49 MLJ 520
High Courts10 Mar 1925
K.S. Suppuswami Iyer Vs The Corporation of Madras
Madras High Court · 91 Ind. Cas. 7
High Courts10 Mar 1925
K.G. Muhammad Hussian Sahib and Others Vs P. Baba Sah and Others
Madras High Court · AIR 1926 Mad 336 : 91 Ind. Cas. 595
High Courts06 Mar 1925
Nilambur Thacharakavil Manavadan Thirumalpad Vs Messrs. Parry and Co.
Madras High Court · (1925) ILR (Mad) 815
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokaldoss Govardhandoss Vs Parry and Co. and The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 795
Presidency Towns Insolvency Act, 1909 — Section 11(d)
High Courts06 Mar 1925
Munigadu Vs Emperor
Madras High Court · AIR 1925 Mad 1144
Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 426
High Courts06 Mar 1925
Nilambur Thacharakavil Manavedan Thirumalpad Avergal Vs Parry and Company
Madras High Court · AIR 1925 Mad 1277 : (1925) ILR (Mad) 815 : 90 Ind. Cas. 729 : (1925) 49 MLJ 390
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokuldoss Goverdhan Doss (dead) and Another Vs Dwarakadoss Goverdhan Doss (dead) and Others
Madras High Court · AIR 1925 Mad 1249 : (1925) ILR (Mad) 795 : (1925) 22 LW 411 : (1925) 49 MLJ 457
Presidency Towns Insolvency Act, 1909 — Section 11(d)
High Courts05 Mar 1925
Chinna Munuswami Nayudu Vs Sagalaguna Nayudu and Another
Madras High Court · AIR 1926 Mad 699 : (1926) ILR (Mad) 387 : (1926) 51 MLJ 229
High Courts05 Mar 1925
N.M.R. Nagappa Chetty and Others Vs V.A.A.R Firm
Madras High Court · AIR 1925 Mad 1215 : (1925) 22 LW 12 : (1925) 49 MLJ 306
Stamp Act, 1899 — Section 36