High Courts23 Mar 1925
Angamuthu Mudaliar Vs Ratna Mudaliar and Others
Madras High Court · AIR 1925 Mad 1234 : (1925) ILR (Mad) 920 : (1925) 22 LW 323 : (1925) 49 MLJ 411
Partition Act, 1893 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 27 of 37
High Courts23 Mar 1925
Purasawalkam Hindu Janopakara Saswatha Nidhi, Ltd. Vs Kuddus Sahib and Others
Madras High Court · AIR 1926 Mad 841 : 94 Ind. Cas. 860 : (1926) 23 LW 476
Companies Act, 1956 — Section 21English Conveyancing Act, 1881 — Section 21Transfer of Property Act, 1882 — Section 69
High Courts20 Mar 1925
In Re: Dyta Seetharamayya
Madras High Court · AIR 1926 Mad 354 : (1926) 23 LW 537
High Courts19 Mar 1925
Shunmuga Velayuda Mudaliar and Others Vs Collector of Tanjore
Madras High Court · AIR 1926 Mad 945
High Courts19 Mar 1925
Shanmugha Valayuda Mudaliar and Others Vs The Collector of Tanjore
Madras High Court · 93 Ind. Cas. 639 : (1926) 23 LW 336
High Courts18 Mar 1925
Ry.V. Ayiswaryanandaji Saheb (died) and Others Vs Ry. Sivaji Raja Saheb and Others
Madras High Court · AIR 1926 Mad 84 : (1926) ILR (Mad) 116 : (1925) 49 MLJ 568
High Courts18 Mar 1925
(Balijepalli) Seshayya Vs Balijepalli Subbarayudi alias Subba Rao
Madras High Court · AIR 1925 Mad 1157
Penal Code, 1860 (IPC) — Section 193
High Courts18 Mar 1925
Balijeppalli Seshayya Vs Balijeppalli Subbarayudi alias Subba Rao
Madras High Court · 90 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 193
High Courts17 Mar 1925
V. Gopala Chetti Vs V. Narayanaswami Chetti
Madras High Court · 95 Ind. Cas. 33
Limitation Act, 1963 — Article 120
High Courts17 Mar 1925
V. Gopala Chetty Vs V. Narayanaswami Chetty
Madras High Court · AIR 1926 Mad 681 : (1926) 23 LW 528
Limitation Act, 1963 — Section 10
High Courts16 Mar 1925
V. Ranganatha Aiyar Vs Srinivasa Aiyangar and Others
Madras High Court · AIR 1926 Mad 42 : (1925) 22 LW 274 : (1925) 49 MLJ 656
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts16 Mar 1925
V. Renganatha Iyer Vs Srinivasa Iyengar and Others
Madras High Court · 90 Ind. Cas. 1037
High Courts16 Mar 1925
In Re: Katiri alias Arunchallem
Madras High Court · AIR 1925 Mad 1069
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Mar 1925
Gurusami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · AIR 1926 Mad 695 : (1926) 23 LW 540
High Courts13 Mar 1925
Guruswami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · 95 Ind. Cas. 325
High Courts13 Mar 1925
Pavakkal Vs Athappa Goundan
Madras High Court · AIR 1925 Mad 1218 : (1925) 22 LW 479 : (1925) 49 MLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 489(2)
High Courts12 Mar 1925
Sri Paramahamsa Sriranga Narayana Jeer Swamigal Vs Sri Paramahamsa Ahobila Jeer Swamigal and Others
Madras High Court · AIR 1926 Mad 166 : (1925) 22 LW 837
High Courts12 Mar 1925
B. Raja Rajeswara Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1926 Mad 341 : (1926) 50 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3