High Courts01 Apr 1925
Palanivel Ramasubramania Pillay and Another, by mother Muthammal Vs Sivakami Ammal
Madras High Court · AIR 1925 Mad 841 : 90 Ind. Cas. 165 : (1925) 21 LW 606
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 26 of 37
High Courts31 Mar 1925
Subramania Aiyar Vs Narayanasami Aiyar
Madras High Court · AIR 1925 Mad 1240 : (1925) 22 LW 445
Evidence Act, 1872 — Section 92(3)
High Courts31 Mar 1925
Katreddi Ramiah and Another Vs Kadiyala Venkata Subbamma and Others
Madras High Court · AIR 1926 Mad 434 : (1926) ILR (Mad) 261 : 94 Ind. Cas. 83 : (1926) 50 MLJ 308
Probate and Administration Act, 1881 — Section 35
High Courts31 Mar 1925
Subramania Iyer Vs Narayanaswami Iyer
Madras High Court · 90 Ind. Cas. 1020
Evidence Act, 1872 — Section 93
High Courts30 Mar 1925
Kancherla Kanakayya Vs Sri Rajah Venkataramayya Apparao Bahadur and Others
Madras High Court · AIR 1925 Mad 1287 : 90 Ind. Cas. 1049 : (1925) 49 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(2)
High Courts30 Mar 1925
Ramachandra Servai Vs President, Union Board
Madras High Court · (1926) ILR (Mad) 888 : (1925) 22 LW 393 : (1925) 49 MLJ 356
Madras Local Boards Act, 1884 — Section 221
High Courts27 Mar 1925
Lomada Pedda Subbayya Vs Sattipalli Ramayya and Others
Madras High Court · (1925) 22 LW 225 : (1926) 51 MLJ 131
High Courts27 Mar 1925
Pachyammal Vs Devanaiammal
Madras High Court · AIR 1925 Mad 1016 : (1925) 22 LW 313
High Courts27 Mar 1925
Mr. E.C. Kent Vs Mrs. E.E.L. Kent
Madras High Court · AIR 1926 Mad 59 : (1926) ILR (Mad) 891 : 90 Ind. Cas. 669 : (1925) 49 MLJ 335
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts27 Mar 1925
(Maringanti) Ramanujacharyulu Vs Pindiprolu Buchi Mangarao, Manager of Korukonda Devasthanam
Madras High Court · AIR 1925 Mad 1279(1) : (1925) 22 LW 485
High Courts26 Mar 1925
Sri Raja Sri Chintalapati Butchi Seetayya Garu and Another Vs Gollavilli Appadu alias Chinnodu and Others
Madras High Court · 92 Ind. Cas. 814
High Courts26 Mar 1925
Muchumarri Malliah and Others Vs Yerravalu Ganganna and Others
Madras High Court · AIR 1926 Mad 830 : 94 Ind. Cas. 226
High Courts26 Mar 1925
(Chintalapati Butchi) Seetayya Garu and Another Vs Gollavilli Appadu and Others
Madras High Court · AIR 1926 Mad 526
Madras Estates Land Act, 1908 — Section 3(2)
High Courts26 Mar 1925
Municipal Council Vs Paratath Bavu Devussi and Another
Madras High Court · AIR 1926 Mad 235 : (1925) 22 LW 671
High Courts26 Mar 1925
Municipal Council Vs Pratath Bavu Devussi and Another
Madras High Court · 92 Ind. Cas. 18
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts26 Mar 1925
A.V.K. Mayappa Chettiar Vs N.K.L. Kolandaivelu Chettiar and Another
Madras High Court · AIR 1926 Mad 597 : 92 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 83
High Courts24 Mar 1925
Venku Shettithi (dead) and Others Vs T. Ramachandrayya and Others
Madras High Court · AIR 1926 Mad 81 : (1926) ILR (Mad) 29 : (1925) 22 LW 885 : (1925) 49 MLJ 634
High Courts24 Mar 1925
(Banjoisi) Narasamma Vs Banjoisi Sarasamman and Another
Madras High Court · AIR 1926 Mad 353 : (1926) 23 LW 157
High Courts24 Mar 1925
Venku Shettithi and Others Vs T. Ramachandrayya and Others
Madras High Court · 92 Ind. Cas. 342