High Courts22 Apr 1925
Donepudi Narasayya and Another Vs Chiguluri Venkiah and Others
Madras High Court · AIR 1925 Mad 1252 : (1925) 49 MLJ 784
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 24 of 37
High Courts21 Apr 1925
K. V. Perlyamanna Marakkayar and Sons Vs Banians and Co.
Madras High Court · 95 Ind. Cas. 154
Contract Act, 1872 — Section 69, 70
High Courts21 Apr 1925
K.V. Periyamianna Marakkayar and Sons Vs Banians and Co.
Madras High Court · AIR 1926 Mad 544 : (1926) ILR (Mad) 156 : (1926) 23 LW 432
Contract Act, 1872 — Section 69, 70
High Courts21 Apr 1925
Munuswami Nayakar Vs Abdul Azeez Sahib and Another
Madras High Court · (1925) 49 MLJ 557
High Courts21 Apr 1925
Munuswamy Nayakar Vs Abdul Azeez Sahib and Others
Madras High Court · 91 Ind. Cas. 724
High Courts20 Apr 1925
The Official Receiver Vs R.M. Nagaratna Mudaliar
Madras High Court · AIR 1926 Mad 194 : 92 Ind. Cas. 497 : (1925) 49 MLJ 643
Civil Procedure Code, 1908 (CPC) — Section 145Provincial Insolvency Act, 1920 — Section 52Transfer of Property Act, 1882 — Section 99
High Courts17 Apr 1925
In Re: Kuppa Mudaliar and Others
Madras High Court · AIR 1925 Mad 1206 : 90 Ind. Cas. 659 : (1925) 22 LW 339
Criminal Procedure Code, 1898 (CrPC) — Section 360, 360(1)
High Courts17 Apr 1925
In Re: Kuppa Mudaly and Others
Madras High Court · (1926) ILR (Mad) 71 : (1925) 49 MLJ 421
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts17 Apr 1925
Sinnanna Kone and Others Vs Muthupalani Chetti and Another
Madras High Court · AIR 1926 Mad 378 : 92 Ind. Cas. 352
High Courts16 Apr 1925
Abdul Ali Sahib and Another Vs Amiruddin
Madras High Court · AIR 1926 Mad 349 : (1926) 23 LW 426
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanarsand Kaniyalaswamigal Kovil Devasthanam of Koshadai and Others
Madras High Court · AIR 1926 Mad 136 : (1925) 49 MLJ 602
High Courts16 Apr 1925
In Re: The Right Honourable the Secretary of State for India in Council
Madras High Court · (1925) 22 LW 330 : (1925) 49 MLJ 418
Limitation Act, 1908 — Section 12
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanars and Others
Madras High Court · 91 Ind. Cas. 1027 : (1925) 22 LW 625
High Courts16 Apr 1925
In Re: The Secretary of State for India in Council
Madras High Court · 90 Ind. Cas. 601
Limitation Act, 1908 — Section 12
High Courts15 Apr 1925
Chinnathambi Chetti and Others Vs Appavoo Chetty alias Ardhanari Chetty and Others
Madras High Court · 90 Ind. Cas. 1031 : (1925) 22 LW 466
High Courts15 Apr 1925
S. Kambhotlu Vs Ashreef Hussain
Madras High Court · AIR 1926 Mad 54 : (1925) 49 MLJ 450
High Courts15 Apr 1925
Muthukaruppa Muthirian and Others Vs Sivabhagyathammal and Others
Madras High Court · AIR 1926 Mad 33 : 90 Ind. Cas. 880 : (1925) 22 LW 511 : (1925) 49 MLJ 358
High Courts15 Apr 1925
A.M.A. Murugappa Chettiar (by his Agent, Thayammaswami Pillai) Vs L.K.S.S. Firm and Others
Madras High Court · AIR 1926 Mad 135(1)