High Courts24 Apr 1925
Singamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · 91 Ind. Cas. 514
Transfer of Property Act, 1882 — Section 55(2)
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 23 of 37
High Courts24 Apr 1925
Nalakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · 91 Ind. Cas. 319
Madras Estates Land Act, 1908 — Section 46
High Courts24 Apr 1925
Ramalinga Iyer Vs Budda Varadarajulu Iyer and Others
Madras High Court · 90 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 500
High Courts24 Apr 1925
Narayan Reddy and Others Vs Enumula Bojamma
Madras High Court · 90 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts24 Apr 1925
Sigamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · (1925) 22 LW 704 : (1925) 49 MLJ 668
Transfer of Property Act, 1882 — Section 55(2)
High Courts24 Apr 1925
Ramalinga Aiyar Vs Budde Varadarajulu Aiyar and Others
Madras High Court · AIR 1925 Mad 1211 : (1925) 22 LW 390 : (1925) 49 MLJ 544
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts24 Apr 1925
Nallakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · AIR 1926 Mad 156 : (1925) 22 LW 622 : (1925) 49 MLJ 628
Madras Estates Land Act, 1908 — Section 46
High Courts24 Apr 1925
Narayana Reddi and Others Vs Enumula Bojanna
Madras High Court · AIR 1925 Mad 1280 : (1925) 49 MLJ 423
High Courts23 Apr 1925
A.S.P.L.M.R. Ramaswami Chettiar and Others Vs S.R.M.S.V.R. Ramanathan Chettiar
Madras High Court · AIR 1926 Mad 165
High Courts23 Apr 1925
Marath Veetil Kalliani Amma and Others Vs Cochin Sircar and Others
Madras High Court · AIR 1926 Mad 143 : (1925) 22 LW 473
High Courts23 Apr 1925
A.S.P.L.V.R. Ramaswami Chettiar and Others Vs S.R.M.S.V.R. Ramanathan Chettiar
Madras High Court · 91 Ind. Cas. 537 : (1925) 22 LW 470
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts23 Apr 1925
Janakiram Chatty and Others Vs G.C. Nagamony Mudaliar
Madras High Court · AIR 1926 Mad 273 : (1925) 22 LW 801
High Courts23 Apr 1925
Sreedharan Nambudri and Others Vs V.K.M.P. Perumbra Nair and Others
Madras High Court · AIR 1925 Mad 1254 : (1925) 22 LW 408
Court Fees Act, 1870 — Section 7(ix)
High Courts23 Apr 1925
Raja Velugoti Sri Govinda Krishna Yachendra Bahadur Varu Vs Mudumbi Srinivasa Ramacharlu by Guardian, M. Venkataraghavacharlu and Others
Madras High Court · 90 Ind. Cas. 748 : (1925) 49 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Survey and Boundaries Act, 1897 — Section 13
High Courts23 Apr 1925
Raja V. Govinda Krishna Yachendra Bahadur Varu Vs M. Srinivasa Ramacharlu and Others
Madras High Court · AIR 1925 Mad 1237
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts22 Apr 1925
Denepudi Narasayya and Another Vs Chiguluri Venkiah and Others
Madras High Court · (1926) ILR (Mad) 232 : 91 Ind. Cas. 399 : (1925) 22 LW 524
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Apr 1925
Kallukutty Parambath Perachan Vs Puthen Peetikakkal Kuttiali
Madras High Court · 91 Ind. Cas. 144
Provincial Insolvency Act, 1920 — Section 27
High Courts22 Apr 1925
Kallukutti Parambath Perachan Vs Puthen Peetikakkal Kuttiali
Madras High Court · AIR 1926 Mad 123 : (1925) 22 LW 542 : (1925) 49 MLJ 595
High Courts22 Apr 1925
In Re: Vodde Subbigadu
Madras High Court · (1925) 22 LW 550 : (1925) 49 MLJ 598
Penal Code, 1860 (IPC) — Section 302