High Courts30 Apr 1925
In Re: Peta Nagayya
Madras High Court · (1926) ILR (Mad) 941 : 90 Ind. Cas. 991 : (1925) 49 MLJ 438
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 22 of 37
High Courts30 Apr 1925
Marudayya Thevar Vs Shanmugasundara Thevar and Another
Madras High Court · AIR 1926 Mad 139 : (1925) 22 LW 723 : (1925) 49 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Apr 1925
In Re: Peta Narasayya
Madras High Court · AIR 1925 Mad 1247 : (1925) 22 LW 332
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts29 Apr 1925
(Diwan Bahadur) Govindoss Chathurbhujadoss and Co. Vs Sukdevadoss Ramprasad
Madras High Court · AIR 1926 Mad 326 : (1926) 23 LW 105
High Courts29 Apr 1925
M.R. Ry. Manavikrama Zamorin Raja Avl. of Calicut Vs P. Venkatagiri Pattar and Others
Madras High Court · AIR 1926 Mad 849 : (1926) 23 LW 58
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Apr 1925
P.M.A.M. Ramaswami Chettiar and Others Vs Lodd Govindoss Krishnadoss Varu
Madras High Court · AIR 1926 Mad 35 : (1925) 22 LW 848 : (1925) 49 MLJ 414
Evidence Act, 1872 — Section 92
High Courts29 Apr 1925
In Re: Lakshmi Ammal
Madras High Court · AIR 1926 Mad 96 : (1925) 49 MLJ 608
Court Fees Act, 1870 — Section 12
High Courts29 Apr 1925
Nawab Shuja-ul-Mulk Bahadur Vs Umir-ul-Umra Bahadur and Others
Madras High Court · (1925) ILR (Mad) 846 : (1925) 49 MLJ 498
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts29 Apr 1925
Sekkhu Musthabu alias Appu Ravuthan Vs Nani and Others
Madras High Court · 92 Ind. Cas. 377
Civil Procedure Code, 1882 — Section 234, 244
High Courts29 Apr 1925
M.R.Ry. Manavikram Zamorin Raja Avergal of Calicut through K. Srinivasa Rao Avergal, Zamorin Estate Collector Vs P. Venkatagiri Pattar and Others
Madras High Court · 92 Ind. Cas. 245
Civil Procedure Code, 1908 (CPC) — Section 11(IV)
High Courts29 Apr 1925
(Sekkhu) Musthabu alias Appu Ravuthan Vs Nani and Others
Madras High Court · AIR 1926 Mad 536
High Courts28 Apr 1925
Arulanandam Pillai Vs Malaya Pillai Nadan and Others
Madras High Court · AIR 1926 Mad 401
Madras Estates Land Act, 1908 — Section 125
High Courts28 Apr 1925
V. Thirumalachariar Vs Athimoola Karayalar and Others
Madras High Court · AIR 1926 Mad 256 : (1925) 22 LW 695
High Courts28 Apr 1925
In Re: Peramasami Rayudu and Another
Madras High Court · AIR 1926 Mad 183(1) : (1925) 22 LW 784
High Courts28 Apr 1925
V. Tirumalachariar Vs Athimoola Karayalor and Others
Madras High Court · 92 Ind. Cas. 776
High Courts27 Apr 1925
Mahammad Raza Saheb Belgami Vs Sadasiva Rao and Others
Madras High Court · AIR 1926 Mad 297 : (1926) ILR (Mad) 49
High Courts27 Apr 1925
Marappa Goundan Vs V. Subramania Iyer and Others
Madras High Court · AIR 1926 Mad 379
High Courts27 Apr 1925
K.R. Radhakrishna Aiyar Vs Vinayakaswamiar, by Guardian, T.A. Ramachandra Rao
Madras High Court · (1925) 22 LW 567 : (1925) 49 MLJ 664
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Apr 1925
K.R. Radhakrishna Iyer Vs Vinayakaswamiar minor by Guardian T.A. Ramachandra Rao
Madras High Court · 91 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Apr 1925
R.S.A.C. Kasi Iyer and Others Vs Official Receiver and Others
Madras High Court · AIR 1926 Mad 228 : (1926) 23 LW 353