High Courts24 Jul 1925
Sowrimuthu and Others Vs Pavadai Pachi Pillai and Another
Madras High Court · 91 Ind. Cas. 868
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 20 of 37
High Courts24 Jul 1925
Dost Muhammad Khan Sahib and Others Vs Kadar Batcha Sahib
Madras High Court · 92 Ind. Cas. 950
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 15
High Courts24 Jul 1925
Sree Rajah Vadievu Viswasundara Rao Vs Vannamu Paidigada and Others
Madras High Court · 91 Ind. Cas. 485 : (1926) 23 LW 472
Limitation Act, 1963 — Article 180
High Courts23 Jul 1925
Trustee of the Vizianagaram Estate Vs Paila Achanah and Others
Madras High Court · AIR 1926 Mad 140 : (1925) 22 LW 522
High Courts23 Jul 1925
Puthia Madathil Subramaniam Patter of Eangadiyur Amsom and Desam (Died) and Others Vs Eangandiyur Devaswom Uralam Autoli Nani Amma's son Karnavan Velu Nair
Madras High Court · 92 Ind. Cas. 481 : (1925) 22 LW 749
High Courts23 Jul 1925
In Re: Venugopal Naydu
Madras High Court · 92 Ind. Cas. 896
Legal Practitioners Act, 1879 — Section 14
High Courts23 Jul 1925
The Maharajah of Jeypore Vs Sobha Sundar Dalai and Another
Madras High Court · AIR 1926 Mad 149 : (1925) 49 MLJ 540
High Courts23 Jul 1925
Puthia Madathil Subramaniam Pattar of Engadiyur Amsom and Desam (dead) and Another Vs Engadiyur Devaswom Uralan Antoli Nani Amma's son Karnavan Velu Nair and Others
Madras High Court · (1925) 49 MLJ 717
High Courts23 Jul 1925
In Re: Venugopal Nayudu
Madras High Court · AIR 1926 Mad 1044
Legal Practitioners Act, 1879 — Section 14
High Courts22 Jul 1925
(Pentakota) Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · AIR 1926 Mad 254 : (1925) 22 LW 716
High Courts22 Jul 1925
Pentakota Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · 91 Ind. Cas. 359
High Courts22 Jul 1925
(Ayyagari) Venkata, Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · AIR 1926 Mad 1155
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Laljee and Others
Madras High Court · AIR 1926 Mad 148 : (1925) 22 LW 624
High Courts22 Jul 1925
R. Bhunjanga Rao Vs Periyathambi Goundan and Others
Madras High Court · 92 Ind. Cas. 1047
Madras Estates Land Act, 1908 — Section 53
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Lalajee and Others In Re: Liladhar Sait
Madras High Court · 92 Ind. Cas. 570
Guardians and Wards Act, 1890 — Section 41
High Courts22 Jul 1925
Ayyagari Venkata Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · 97 Ind. Cas. 253
High Courts22 Jul 1925
In Re: Kandasami Chetty
Madras High Court · AIR 1926 Mad 346 : 92 Ind. Cas. 862 : (1926) 50 MLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Jul 1925
Vemulamanda Bhadrayya and Another Vs Penumetcha Jaggaraju
Madras High Court · AIR 1926 Mad 177 : (1925) 22 LW 747
High Courts17 Jul 1925
Kanaparthi Srinivasa Rao and Others Vs Kanaparthi Venkatanarasamma
Madras High Court · AIR 1926 Mad 119 : (1925) 22 LW 629
High Courts17 Jul 1925
Savan Durga Bai Ammal Vs S. Ramanatha Rao alias Rama Rao and Another
Madras High Court · AIR 1926 Mad 64 : (1925) 22 LW 868 : (1925) 49 MLJ 632
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16