High Courts31 Jul 1925
A. Ramanathan Ghettiar and Others Vs Kanagasabapathy Chettiar and Others
Madras High Court · AIR 1926 Mad 500 : 94 Ind. Cas. 955 : (1926) 23 LW 339
Criminal Procedure Code, 1898 (CrPC) — Section 144
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 19 of 37
High Courts31 Jul 1925
P. Narasimha Mudali and Another Vs Potti Narayanasami Chetty and Another
Madras High Court · 92 Ind. Cas. 333 : (1925) 22 LW 637
High Courts30 Jul 1925
Alagirisami Pillai Vs Lakshmanan Chetty Alias Samuel Chetty and Another
Madras High Court · (1926) 50 MLJ 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts30 Jul 1925
Sinna Karuppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · AIR 1926 Mad 178
High Courts30 Jul 1925
Sinnakaruppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · 92 Ind. Cas. 373 : (1925) 22 LW 816
Limitation Act, 1963 — Section 14
High Courts30 Jul 1925
Alagirisami Pillai Vs Laksmanan Chetty alias Samuel Chetty and Another
Madras High Court · AIR 1926 Mad 371 : 92 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts29 Jul 1925
Karam Venkatasubba Rao Vs Adinarayan Rao and Others
Madras High Court · 92 Ind. Cas. 472 : (1925) 22 LW 631
High Courts29 Jul 1925
Karnam Venkatasubba Rao Vs Adinarayana Rao and Others
Madras High Court · AIR 1926 Mad 227 : (1926) 50 MLJ 46
High Courts29 Jul 1925
Yoodara Sobhanadri Vs Challagula Venkanna
Madras High Court · 96 Ind. Cas. 309
High Courts28 Jul 1925
In Re: Sogiamuthu Padayachi and Another
Madras High Court · AIR 1926 Mad 638 : (1927) ILR (Mad) 274
Evidence Act, 1872 — Section 27
High Courts28 Jul 1925
(Mattapalli) Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · AIR 1926 Mad 305
High Courts28 Jul 1925
Mattapalli Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · 92 Ind. Cas. 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts27 Jul 1925
Sultan Abdul Kadir and Others Vs Mohammad Esuf Rowther and Another
Madras High Court · AIR 1926 Mad 909 : 92 Ind. Cas. 396 : (1926) 23 LW 468
High Courts27 Jul 1925
Nanchappa Koundan and Others Vs Vetesseri Tarwad Karnavan and Another
Madras High Court · AIR 1927 Mad 47 : 97 Ind. Cas. 453
High Courts27 Jul 1925
The Krishna Jute and Cotton Mills Co. Ltd. Vs The Municipal Council
Madras High Court · (1925) 22 LW 619 : (1925) 49 MLJ 542
High Courts25 Jul 1925Allowed
Souri Muthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · (1925) 07 MAD CK 0038
High Courts24 Jul 1925
Valavala Lakshminarasamma Vs The Assistant Commissioner of Labour
Madras High Court · 95 Ind. Cas. 577 : (1926) 23 LW 731
High Courts24 Jul 1925
(Dost) Muhammad Khan Sahib and Others Vs Kadir Batcha Sahib
Madras High Court · AIR 1926 Mad 466 : (1926) 23 LW 240
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Jul 1925
Sree Rajah Vadrevu Viswasundara Rao Bahadur, Zamindar Garu Vs Vannam Paidigadu, by Mother and Soori and Others
Madras High Court · (1926) 50 MLJ 72
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts24 Jul 1925
Sourimuthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · AIR 1926 Mad 241 : (1925) 49 MLJ 679