High Courts18 Aug 1925
In Re: (Tiruvangalath Nellyoton) Paidal Nayar and Others
Madras High Court · AIR 1926 Mad 225 : (1925) 22 LW 691
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 17 of 37
High Courts18 Aug 1925
Amin Mallikarjuna Vs Bangle Becran Kunhi and Others
Madras High Court · AIR 1925 Mad 1212 : (1925) 22 LW 387
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 1925
Parasurama Mudaliar Vs Muthuswami Pillai and Others
Madras High Court · AIR 1925 Mad 1209 : (1925) 22 LW 396 : (1926) 50 MLJ 100
High Courts18 Aug 1925
Mahalakshmi Ammal Vs Venkata Naicker and Another
Madras High Court · AIR 1926 Mad 345 : (1926) 23 LW 219
High Courts18 Aug 1925
Veerasami Mudali Vs P.R. Venkatachala Mudali and Others
Madras High Court · AIR 1926 Mad 18 : 92 Ind. Cas. 20 : (1925) 22 LW 448 : (1926) 50 MLJ 102
Specific Relief Act, 1877 — Section 9
High Courts18 Aug 1925
Medai Dalavoy Kaliani Anni Vs Medai Dalavoy Thirumalayappa Mudaliar
Madras High Court · AIR 1927 Mad 115 : 92 Ind. Cas. 355
High Courts18 Aug 1925
In Re: Tiruvangalath Nellyoton Paidal Nayar and Others
Madras High Court · 92 Ind. Cas. 624
Court Fees Act, 1870 — Section 7
High Courts17 Aug 1925
Payida Ramakrishnayya and Others Vs Barrey Nagarazu and Another
Madras High Court · AIR 1926 Mad 152 : (1925) 22 LW 836
High Courts17 Aug 1925
The Commissioner of Income Tax Vs Sri Krishna Chandra Gajapathi Narayana Deo, Rajah of Parlakimedi
Madras High Court · (1926) ILR (Mad) 22 : (1925) 22 LW 822 : (1926) 50 MLJ 63
Income Tax Act, 1961 — Section 9
High Courts17 Aug 1925
Poovanalingam Servai Vs Veerayi and Others
Madras High Court · AIR 1926 Mad 186 : (1925) 22 LW 782
High Courts17 Aug 1925
Mahomed Bi Bi Vs N.P. Sulaiman Ahmed and Others
Madras High Court · AIR 1926 Mad 1110 : (1926) 24 LW 425
Trusts Act, 1882 — Section 6
High Courts17 Aug 1925
K. Venkat Reddiar and Co. Vs Desikachariar
Madras High Court · AIR 1925 Mad 1279 : 92 Ind. Cas. 354 : (1925) 22 LW 490
High Courts17 Aug 1925
Pooranalingam Servai Vs Veerayi and Others
Madras High Court · 92 Ind. Cas. 1055
High Courts13 Aug 1925
Narayanaswami Pillai Vs Gopalakrishna Naidu
Madras High Court · AIR 1926 Mad 112 : 92 Ind. Cas. 483 : (1925) 22 LW 618 : (1926) 50 MLJ 48
High Courts12 Aug 1925
Rao Bahadur M.N. Govinda Rao Avergal Trustee Piranmalai Etc. Devasthanam Vs Chinnathambi Pillai
Madras High Court · 91 Ind. Cas. 377
Madras Estates Land Act, 1908 — Section 26
High Courts12 Aug 1925
In Re: Pokala Mahalakshmi Ammal
Madras High Court · AIR 1926 Mad 567 : 94 Ind. Cas. 337 : (1926) 50 MLJ 114
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts12 Aug 1925
Rao Bahadur M.R. Ry. M.R. Govinda Row, Avl. (Trustee of Piranmalai, etc.) Vs Chinnathurai Pillai
Madras High Court · AIR 1926 Mad 193 : (1926) 24 LW 329 : (1925) 49 MLJ 640
Madras Estates Land Act, 1908 — Section 26
High Courts11 Aug 1925
Official Receiver of Cuddapah Vs Kalawa Subbamma and Others
Madras High Court · AIR 1927 Mad 403
High Courts11 Aug 1925
Vasteva Holla and Another Vs P. Mahabala Rao
Madras High Court · AIR 1926 Mad 405
Transfer of Property Act, 1882 — Section 76
High Courts10 Aug 1925
In Re: Arumuga Padayachi and Others
Madras High Court · AIR 1926 Mad 420 : (1926) 23 LW 56 : (1926) 50 MLJ 51
Criminal Procedure Code, 1898 (CrPC) — Section 369