High Courts25 Aug 1925
Muthuveeraswami Nayudu and Others Vs V.T.A.L. Annamalai Chettiar and Others
Madras High Court · AIR 1926 Mad 411 : (1926) 23 LW 92
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 16 of 37
High Courts25 Aug 1925
Thanappa Chetty and Others Vs Esuf Khan Sahib and Another
Madras High Court · AIR 1926 Mad 853 : 92 Ind. Cas. 753 : (1926) 23 LW 36
Madras Estates Land Act, 1908 — Section 3(2)
High Courts24 Aug 1925
Unnamali Ammal and Another Vs Abboy Chetty and Another
Madras High Court · 92 Ind. Cas. 524
High Courts24 Aug 1925
K. Venkata Narasimha Rao Vs Hemadu Suryanarayana
Madras High Court · 92 Ind. Cas. 802
High Courts24 Aug 1925
Unnamalai Ammal and Another Vs Abboy Chetty and Another
Madras High Court · (1926) 23 LW 168 : (1926) 50 MLJ 172
High Courts24 Aug 1925
V. Gopal Naidu Vs Mohanlal Kanyalal and Others
Madras High Court · AIR 1926 Mad 206 : (1926) ILR (Mad) 189 : (1925) 49 MLJ 709
Presidency Towns Insolvency Act, 1909 — Section 9(d)(iii)
High Courts24 Aug 1925
Gandha Korliah Vs Janoo Hassan
Madras High Court · AIR 1926 Mad 175 : (1926) ILR (Mad) 200 : (1925) 49 MLJ 738
High Courts24 Aug 1925
K. Venkatanarasimha Rao Vs Hemadri Suryanarayana
Madras High Court · AIR 1926 Mad 325 : (1926) 23 LW 409 : (1926) 50 MLJ 75
High Courts24 Aug 1925
Pazhaniandy Tarakan Vs Murukappa Tarakan and Others
Madras High Court · AIR 1926 Mad 367 : 92 Ind. Cas. 124 : (1926) 23 LW 16 : (1926) 50 MLJ 49
Trusts Act, 1882 — Section 88
High Courts24 Aug 1925
Gandha Horliah Vs Janoo Hassan
Madras High Court · 91 Ind. Cas. 780 : (1925) 22 LW 842
High Courts21 Aug 1925
Chidambaram Chettiar Vs Parvathi Achi
Madras High Court · AIR 1926 Mad 347 : 87 Ind. Cas. 351 : (1926) 23 LW 69
High Courts20 Aug 1925
The Official Assignee of Madras and as such the assignee of the estate and effects of K.S. Venkatarathnam Naidu, the insolvent Vs Vedavalli Thayarammal and Others
Madras High Court · (1926) 24 LW 195 : (1926) 51 MLJ 182
High Courts20 Aug 1925
Suggusetty Subbayya Vs Irugulapati Gangayya
Madras High Court · AIR 1926 Mad 183 : 92 Ind. Cas. 687 : (1925) 22 LW 827
High Courts20 Aug 1925
R.M.N. Muthuraman Chettiar and Another Vs Uppaluru Seetharamayya and Others
Madras High Court · (1926) 23 LW 308 : (1925) 49 MLJ 706
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts20 Aug 1925
The Official Assignee of Madras and as such the Assignee of the Estate and Effects of K.S. Venkatarathnam Naidu Vs Vedavalli Thayarammal and Others
Madras High Court · AIR 1926 Mad 936 : 97 Ind. Cas. 163
Succession Act, 1925 — Section 117
High Courts19 Aug 1925
Karipineni Rajayya Vs Kalapatapu Annapurnamma by guardian Mangamma
Madras High Court · (1925) 22 LW 828 : (1926) 50 MLJ 662
High Courts19 Aug 1925
Karipineni Rajayya Vs Kalpatapu Annapurnamma Minor by Guardian Mangamma
Madras High Court · AIR 1926 Mad 138 : 92 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts19 Aug 1925
Dewan Bahadur G. Krishnamachari Vs The Municipal Council
Madras High Court · 91 Ind. Cas. 933 : (1926) 24 LW 218
High Courts19 Aug 1925
Dewan Bahadur G. Krishnamachariar Vs The Municipal Council
Madras High Court · AIR 1926 Mad 448 : (1926) 50 MLJ 77