High Courts26 Feb 1925
Narasimha Charyulu and Another Vs Sowcar Lodd Govindoss and Another
Madras High Court · AIR 1925 Mad 1196 : 90 Ind. Cas. 496 : (1925) 49 MLJ 185
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 30 of 37
High Courts26 Feb 1925
C. Vencatachariar Vs Bontham Pachayappa Chetty and Others
Madras High Court · 92 Ind. Cas. 516 : (1925) 22 LW 698
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts25 Feb 1925
Rajammal Vs Tyagaraja Aiyar and Another
Madras High Court · AIR 1925 Mad 1245 : (1925) 22 LW 316
High Courts25 Feb 1925
Arumugha Thambiran and Others Vs Namasivaya Pandara Sanadhi and Others
Madras High Court · 91 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Feb 1925
D.B. Pachiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · (1926) 51 MLJ 106
High Courts24 Feb 1925
Kandaswami Naicker and Others Vs Venkata Reddiar and Others
Madras High Court · 91 Ind. Cas. 577
High Courts24 Feb 1925
D.B. Pachaiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · AIR 1925 Mad 1198 : 90 Ind. Cas. 952
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Feb 1925
Kandasami Nayakkar and Others Vs Venkata Reddiar and Others
Madras High Court · AIR 1925 Mad 1219 : (1925) 22 LW 238
Transfer of Property Act, 1882 — Section 74
High Courts20 Feb 1925
R. Palavesam Chettiar Vs Narayana Aiyar
Madras High Court · AIR 1925 Mad 1086 : (1925) 49 MLJ 115
High Courts20 Feb 1925
K.R. Muthu Alagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · AIR 1925 Mad 1276 : (1925) 22 LW 347
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)(c)
High Courts20 Feb 1925
Hathoor Gramathil Valia Manayilparkum Okkilikkara Siddayya and Another Vs Munnambeth Ambu Nair
Madras High Court · AIR 1925 Mad 1264 : (1925) 22 LW 487 : (1925) 49 MLJ 379
High Courts20 Feb 1925
K.R. Muthualagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · 90 Ind. Cas. 789
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)
High Courts20 Feb 1925
Bathoor Gramathil Valia Manayilparkam Okkilikara Siddayya and Another Vs Munnambeth Ambanair
Madras High Court · 90 Ind. Cas. 577
High Courts19 Feb 1925
R. Duraiswamy Iyer Vs C.S. Balasundaram Iyer and Another
Madras High Court · 94 Ind. Cas. 420 : (1926) 23 LW 319
Limitation Act, 1908 — Article 164
High Courts19 Feb 1925
Balaram Paramsukdass Firm Vs Gudiyatam Govinda Chetty
Madras High Court · AIR 1925 Mad 1232 : (1925) 49 MLJ 200
High Courts19 Feb 1925
Y.A. Venkataramiah Vs M. Subbireddi and Another
Madras High Court · AIR 1925 Mad 1173 : 90 Ind. Cas. 1056 : (1925) 22 LW 24
High Courts18 Feb 1925
Chinnamma Naidu and Others Vs Venkatammal and Others
Madras High Court · 90 Ind. Cas. 996
High Courts18 Feb 1925
Naiwale Sulaiman Ali Khan and Others Vs Munra Venkatanarayana Garu and Others
Madras High Court · AIR 1926 Mad 146 : (1925) 22 LW 319
High Courts18 Feb 1925
Chennama Naidu and Others Vs Venkatammal
Madras High Court · AIR 1925 Mad 1023 : (1925) 22 LW 369 : (1925) 49 MLJ 186
High Courts18 Feb 1925
Nawab Sulaiman Alikhan and Others Vs Menna Venkatanarayana Garu and Others
Madras High Court · 91 Ind. Cas. 166