High Courts12 Feb 1925
Viswanatha Mudali and Another Vs Doraiswami Mudali and Another
Madras High Court · AIR 1926 Mad 289 : (1926) ILR (Mad) 944 : (1925) 49 MLJ 684
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 32 of 37
High Courts12 Feb 1925
Varadarajulu Chetty and Others Vs Velayuda Udayan and Another
Madras High Court · AIR 1925 Mad 1160 : (1925) 22 LW 230
Succession Certificate Act, 1889 — Section 4
High Courts11 Feb 1925
Buddala Gan Gayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · 91 Ind. Cas. 503
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts11 Feb 1925
(Buddala) Gangayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · AIR 1925 Mad 1021 : (1925) 22 LW 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Feb 1925
Narayana Doss Vs Sankarasubbier and Others
Madras High Court · AIR 1925 Mad 1197 : (1925) 21 LW 692
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts11 Feb 1925
S. Gopala Aiyangar and Another Vs M.K. Mahomed Ibrahim Rowther and Others
Madras High Court · (1925) ILR (Mad) 509 : (1925) 49 MLJ 606
High Courts11 Feb 1925
Yendluri Nagabhushanam by Father and next Friend Yendluri Chengayya Vs Yendluri Jagannaikulu and Others
Madras High Court · (1925) 22 LW 234 : (1925) 49 MLJ 671
High Courts11 Feb 1925
Mullapalli Gopalan Nayar Vs Koppathil Gopalan Nayar
Madras High Court · AIR 1925 Mad 915 : (1925) 22 LW 202
High Courts11 Feb 1925
S. Gopala Ayyangar and Another Vs M.K. Mahomed Ebrahim Rowther, V.N. Sesha Iyengar and Another
Madras High Court · AIR 1925 Mad 1119 : (1925) ILR (Mad) 509 : (1925) 22 LW 320
High Courts11 Feb 1925
S. Gopala Iyengar and Another Vs M.K. Mahomed Ibrahim Rowther and Others V.N. Sesha Iyengar Vs Mahalinga Pillai and Others
Madras High Court · 90 Ind. Cas. 759
High Courts10 Feb 1925
Sheik Muhammad Maracayar Vs Muhammad Ammal by Guardian Muhammad Moideen Maracayar and Others
Madras High Court · 91 Ind. Cas. 521
High Courts10 Feb 1925
Seshammal and Others Vs Kuppanaiyyangar and Another
Madras High Court · AIR 1926 Mad 475
Evidence Act, 1872 — Section 50
High Courts10 Feb 1925
Appaswami Padayachi Vs V.A. Ethirajulu Naidu and Another
Madras High Court · AIR 1926 Mad 1043
High Courts07 Feb 1925
Ayisa Bovi Ammal Vs Sokara Booi
Madras High Court · 90 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts06 Feb 1925
B.R. Sawmy Rao Vs The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 703
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1925
Albert Karunakaran Stephen Vs The Administrator-General of Madras
Madras High Court · AIR 1925 Mad 686 : 90 Ind. Cas. 498 : (1925) 22 LW 94 : (1925) 49 MLJ 197
High Courts06 Feb 1925
B.R. Sawmy Rao Vs F.H. Wilson, The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 703 : (1925) 22 LW 17 : (1925) 49 MLJ 474
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Feb 1925
The Commissioner of Income Tax Vs Thillai Chidambaram Nadar
Madras High Court · (1925) ILR (Mad) 602
Income Tax Act, 1961 — Section 23(2)
High Courts05 Feb 1925
Commissioner of Income Tax Vs P.A.P.M.T.K. Thilai Chidambaram Nadan
Madras High Court · AIR 1925 Mad 1048 : 90 Ind. Cas. 549
Income Tax Act, 1961 — Section 23(3)
High Courts05 Feb 1925
Chelasani Ratlayya Vs Anne Brahmayya and Others
Madras High Court · 91 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 110