High Courts30 Jan 1925
Appaswamy Chettiar Vs N. Balakrishna Pillai and Others
Madras High Court · AIR 1925 Mad 588 : 87 Ind. Cas. 189 : (1925) 21 LW 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61, 115
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 34 of 37
High Courts30 Jan 1925
Appaswami Chettiar Vs N. Balakrishna Pillai and Others
Madras High Court · (1925) 48 MLJ 603
High Courts30 Jan 1925
Sankara Narayana Pillay Vs Gangammal and Others
Madras High Court · AIR 1925 Mad 631 : 87 Ind. Cas. 1 : (1925) 21 LW 232
High Courts30 Jan 1925
N.M. Khajamiyan Rowther Vs Appavu Pillai and Others
Madras High Court · 90 Ind. Cas. 642
High Courts28 Jan 1925
Veerasami Pillai Vs V.S.T.N. Chidambaram Chettiar and Others
Madras High Court · AIR 1926 Mad 894 : 92 Ind. Cas. 819
Paper Currency Act, 1910 — Section 26
High Courts27 Jan 1925
(Obla K.) Subbier and Others Vs C.M. Venkatachalapathi Ayyar
Madras High Court · AIR 1925 Mad 1290
Contract Act, 1872 — Section 39
High Courts27 Jan 1925
Achratlal Kesavalal Metha and Co. Vs Vijayam and Co. by Proprietor G. Vijiaraghavachariar
Madras High Court · 90 Ind. Cas. 1019 : (1925) 22 LW 70
Contract Act, 1872 — Section 28
High Courts27 Jan 1925
Achratlal Kesavlal Mehta and Co., by Proprietor Achratlal and Kesavlal Vs Vijayam and Co.
Madras High Court · AIR 1925 Mad 1145 : (1925) 49 MLJ 189
Contract Act, 1872 — Section 28
High Courts27 Jan 1925
Lanka Tulasamma Vs Guntupalli Venkata Subbayya and Others
Madras High Court · AIR 1925 Mad 1125 : (1925) ILR (Mad) 597 : (1925) 49 MLJ 220
High Courts27 Jan 1925
Obla K. Subbier and Others Vs C.M. Venkatachalapathi Ayyar
Madras High Court · 91 Ind. Cas. 580
Contract Act, 1872 — Section 39
High Courts26 Jan 1925
Challa Lakshmakka Vs Challa Bala Rangappa by Mother and Guardian Yenkatamma
Madras High Court · 91 Ind. Cas. 285
High Courts26 Jan 1925
Ponnappa Reddi and Others Vs Thiruvengada Pillai and Co. and Others
Madras High Court · AIR 1925 Mad 1179 : 90 Ind. Cas. 509 : (1925) 22 LW 455
Civil Procedure Code, 1908 (CPC) — Section 8Madras Small Cause Court Act — Section 38
High Courts26 Jan 1925
In Re: Ayyaperumal Pillai
Madras High Court · 91 Ind. Cas. 50
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts26 Jan 1925
Ayyamperumal Pillai Vs Emperor
Madras High Court · AIR 1925 Mad 879 : (1925) 22 LW 405
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288
High Courts26 Jan 1925
Veerappa Chettiar and Others Vs P.G. Sundaresa Sastrigal
Madras High Court · 92 Ind. Cas. 300 : (1925) 22 LW 606
Civil Procedure Code, 1908 (CPC) — Section 115, 2, 36
High Courts23 Jan 1925
Krishnamurthi Aiyar Vs Narayanaswami Aiyar
Madras High Court · AIR 1925 Mad 1065 : (1925) 49 MLJ 93
Criminal Procedure Code, 1898 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 504
High Courts23 Jan 1925
The Official Assignee Vs Aiyu Dikshithar and Others
Madras High Court · (1925) 48 MLJ 530
High Courts23 Jan 1925
The Official Assignee of Madras Vs Aiyu Dikshithar and Others
Madras High Court · AIR 1925 Mad 688
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts23 Jan 1925
Commissioner of Income Tax Vs Chengalvaraya Chetty and Another
Madras High Court · 91 Ind. Cas. 137
Income Tax Act, 1961 — Section 66