High Courts03 Nov 1952

In Re: Kannan

Madras High Court · AIR 1953 Mad 579 : (1953) 1 MLJ 180

Penal Code, 1860 (IPC) — Section 300, 304
High Courts28 Oct 1952

In Re: C.S. Subramaniam

Madras High Court · AIR 1953 Mad 422 : (1953) 66 LW 80 : (1953) 1 MLJ 236

Evidence Act, 1872 — Section 101, 102, 103Penal Code, 1860 (IPC) — Section 497
High Courts24 Oct 1952Dismissed

P. Arumugham and Others Vs The State of Madras and Another

Madras High Court · AIR 1953 Mad 664 : (1953) ILR (Mad) 937 : (1953) 66 LW 197

Constitution of India, 1950 — Article 14, 19(1), 19(5), 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 110Tamil Nadu Restriction of Habitual Offenders Act, 1948 — Section 16, 16(1), 2(4), 3(1), 5