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Madras High Court judgments, 1952

353 judgments · page 3 of 18

High Courts14 Nov 1952

In Re: P.R. Joseph and Others

Madras High Court · AIR 1953 Mad 574 : (1953) 66 LW 173 : (1953) 1 MLJ 326

Criminal Procedure Code, 1898 (CrPC) — Section 349, 349(1A), 380, 562
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High Courts13 Nov 1952

In Re: Kakarla Narasayya

Madras High Court · AIR 1953 Mad 516 : (1953) 1 MLJ 290

Partnership Act, 1932 — Section 4Penal Code, 1860 (IPC) — Section 378, 379
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High Courts07 Nov 1952

In Re: D. Pandurangan and Another

Madras High Court · AIR 1953 Mad 418 : (1953) 66 LW 51 : (1953) 1 MPLJ 144

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 292Press (Objectionable Matter) Act, 1951 — Section 11
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High Courts07 Nov 1952Dismissed

Anaithalayan Vs Marudamuthu

Madras High Court · AIR 1953 Mad 528 : (1953) 66 LW 151 : (1953) 1 MLJ 302

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13
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High Courts05 Nov 1952Dismissed

In Re: Baggiam

Madras High Court · AIR 1953 Mad 507 : (1953) 1 MLJ 139

Laws Local Extent Act, 1874 — Section 4Penal Code, 1860 (IPC) — Section 211Tamil Nadu District Police Act, 1859 — Section 47
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High Courts05 Nov 1952

Subbaiah Goundan Vs Ramasami Goundan and Others

Madras High Court · AIR 1954 Mad 604 : (1954) 67 LW 106

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Provincial Insolvency Act, 1920 — Section 28(2), 28(7), 37Transfer of Property Act, 1882 — Section 43, 67, 91, 92
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