High Courts23 Oct 1952Dismissed
State of Madras Vs North Madras Firewood Trading Co.
Madras High Court · AIR 1953 Mad 591 : (1953) 1 MLJ 66
Madras General Sales Tax Act, 1939 — Section 8
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 5 of 18
High Courts22 Oct 1952Dismissed
Polavarapu Venkataswami Vs Nalluri Venkayya
Madras High Court · AIR 1953 Mad 529 : (1953) 66 LW 30 : (1953) 1 MLJ 242
Contract Act, 1872 — Section 73Limitation Act, 1908 — Article 116Transfer of Property Act, 1882 — Section 55
High Courts21 Oct 1952Allowed
K. Tirupathi Mudali Vs T. Lakshmana Mudali and Another
Madras High Court · AIR 1953 Mad 545 : (1953) 1 MLJ 123
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 39, 42Transfer of Property Act, 1882 — Section 53, 54
High Courts16 Oct 1952Dismissed
Rajaratna Vadugunatha Pillai Vs Srinivasa Raghava Aiyangar and Others
Madras High Court · AIR 1953 Mad 592 : (1953) 1 MLJ 74
High Courts16 Oct 1952Dismissed
B.N. Viswanathan and Another Vs Tiffin's Baryt Asbestos and Paints Ltd. and Others
Madras High Court · AIR 1953 Mad 520 : (1953) 23 CompCas 29 : (1953) ILR (Mad) 966 : (1953) 66 LW 124 : (1953) 1 MLJ 346
Companies Act, 1913 — Section 30, 76, 79, 79(1), 79(2)Contract Act, 1872 — Section 182Evidence Act, 1872 — Section 115
High Courts16 Oct 1952Dismissed
S.V. Ganapathy and Others Vs Tiffin's Barytes, Asbestos and Paints Ltd. and Others
Madras High Court · AIR 1953 Mad 556 : (1953) 23 CompCas 66 : (1953) 66 LW 206 : (1953) 1 MLJ 484
Constitution of India, 1950 — Article 226Specific Relief Act, 1877 — Section 45
High Courts16 Oct 1952Dismissed
Nalabala Chalamiah Vs Nalabala Rubiah and Another
Madras High Court · AIR 1953 Mad 464 : (1952) 2 MLJ 944
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Oct 1952Allowed
Express Estates Ltd. Vs Modern Furnishing House
Madras High Court · AIR 1953 Mad 414 : (1953) ILR (Mad) 195 : (1953) 66 LW 68 : (1953) 1 MLJ 22
Madras Buildings (Lease and Rent Control) (Amendment) Act, 1951 — Section 2(3)Madras Buildings (Lease and Rent Control) Act, 1949 — Section 2(4), 7
High Courts15 Oct 1952Dismissed
Sri P.M. Ratna Sabhapathi Rao and Others Vs The State of Madras and Others
Madras High Court · AIR 1953 Mad 510 : (1953) 1 MLJ 252
Constitution of India, 1950 — Article 226Tamil Nadu District Municipalities Act, 1920 — Section 43, 7
High Courts14 Oct 1952Dismissed
Chukkapalli Venkateswarlu Vs Kanyadhara Challaiya and Others
Madras High Court · AIR 1953 Mad 551 : (1953) 1 MLJ 167
High Courts10 Oct 1952Dismissed
Kalavagunta Sriramarao Vs Kalavagunta Suryanarayanamurthi and Others
Madras High Court · AIR 1954 Mad 340 : (1953) 66 LW 287 : (1953) 1 MLJ 542
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Madras Debt Conciliation Act, 1936 — Section 25
High Courts10 Oct 1952Dismissed
Brahmanandam Ramamma alias Ramalakshmamma Vs Rupakula Venkata Lakshminarasimham and Others
Madras High Court · AIR 1953 Mad 676 : (1953) 66 LW 502
Civil Procedure Code, 1908 (CPC) — Section 11Registration Act, 1908 — Section 17
High Courts10 Oct 1952Dismissed
Balarama Reddi Vs Subbarama Reddi and Another
Madras High Court · AIR 1953 Mad 360 : (1953) 1 MLJ 40
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Limitation Act, 1908 — Article 152
High Courts08 Oct 1952Dismissed
Kondavitti Brahmayya and Others Vs Rajeswaraswami Temple and Others
Madras High Court · AIR 1953 Mad 580 : (1953) 1 MLJ 164
Evidence Act, 1872 — Section 35
High Courts07 Oct 1952Dismissed
Mylasu Gopalarao Vs Chitta Seetharamiah and Another
Madras High Court · AIR 1953 Mad 582 : (1953) 66 LW 111 : (1953) 1 MLJ 250
Civil Procedure Code, 1908 (CPC) — Section 24, 24(4), 96Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Oct 1952
Buddu Satyanarayana and Others Vs Dasari Butchayya and Others
Madras High Court · AIR 1953 Mad 604 : (1953) ILR (Mad) 737 : (1953) 66 LW 145
Madras Hindu Religious Endowments Act, 1926 — Section 78
High Courts07 Oct 1952Dismissed
Arankandath Sankaran Nair and Another Vs A. Doraiswamy Chettiar and Others
Madras High Court · AIR 1953 Mad 478 : (1953) 1 MLJ 27
Central Excise Rules, 1944 — Rule 174, 60Civil Procedure Code, 1908 (CPC) — Section 60
High Courts06 Oct 1952
R. Pushpam and Another Vs The State of Madras and Another
Madras High Court · AIR 1953 Mad 392 : (1953) 66 LW 53 : (1953) 1 MLJ 88
Constitution of India, 1950 — Article 226Tamil Nadu District Municipalities Act, 1920 — Section 351B, 43, 7(3)
High Courts03 Oct 1952Dismissed
Yelchuri Ranganayakalu Chetty and Another Vs K. Gopala Chetty
Madras High Court · AIR 1953 Mad 439 : (1953) 1 MLJ 525
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 344, 561A
High Courts03 Oct 1952
In Re: Ambujam Ammal
Madras High Court · AIR 1954 Mad 326 : (1953) 2 MLJ 50
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 133Madras Suppression of Immoral Traffic Act, 1930 — Section 4, 5(1)