High Courts12 Sept 1952
In Re: Pattu alias Kadirvelu Muthiriyan
Madras High Court · AIR 1954 Mad 319 : (1953) 1 MLJ 69
Penal Code, 1860 (IPC) — Section 100, 304, 99
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 7 of 18
High Courts12 Sept 1952Dismissed
Kothandaraman and Others Vs Collector of Chingleput District
Madras High Court · AIR 1953 Mad 415 : (1953) ILR (Mad) 826 : (1953) 66 LW 38 : (1952) 2 MLJ 852
Court Fees Act, 1870 — Article 1
High Courts12 Sept 1952Dismissed
Narayanan Chettiar Vs Rathinasami Padayachi
Madras High Court · AIR 1953 Mad 421 : (1953) 66 LW 44 : (1952) 2 MLJ 859
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 20
High Courts11 Sept 1952Allowed
Maragathammal Vs Azimunnissa Begum
Madras High Court · AIR 1954 Mad 92 : (1952) 2 MLJ 883
Transfer of Property Act, 1882 — Section 116
High Courts09 Sept 1952Dismissed
In Re: Pachiripalli Satyanarayana
Madras High Court · AIR 1953 Mad 534 : (1953) 1 MLJ 175
Evidence Act, 1872 — Section 114Madras Prohibition Act, 1937 — Section 4
High Courts09 Sept 1952Dismissed
Annamalai Reddi and Others Vs Abdul Sathar Sahib
Madras High Court · AIR 1953 Mad 674
Criminal Procedure Code, 1898 (CrPC) — Section 133, 134, 135, 136, 137
High Courts09 Sept 1952Dismissed
M.J. Jamal Mohideen Saheb and Co. Vs The State of Madras
Madras High Court · AIR 1953 Mad 131
Constitution of India, 1950 — Article 226, 286Madras General Sales Tax Act, 1939 — Section 12A
High Courts09 Sept 1952
Public Prosecutor Vs K.C. Ayyappan Pillai and Others
Madras High Court · AIR 1953 Mad 337 : (1953) 1 MLJ 157
Constitution of India, 1950 — Article 20, 265Madras General Sales Tax Act, 1939 — Section 15
High Courts09 Sept 1952
C. Govindarajulu Naidu and Co. Vs State of Madras and Another
Madras High Court · AIR 1953 Mad 116 : (1952) 65 LW 1046 : (1952) 2 MLJ 614
Constitution of India, 1950 — Article 245, 245(1), 246, 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 22, 3
High Courts08 Sept 1952
N.M. Shanmughasundaram Mudaliar and Another Vs Chidambaram Pillai and Another
Madras High Court · AIR 1953 Mad 433 : (1953) 66 LW 47 : (1952) 2 MLJ 890
Contract Act, 1872 — Section 25Limitation Act, 1963 — Article 102, 64, 7, 85, 10
High Courts08 Sept 1952Dismissed
V. Krishnamurthy and Another Vs The Ceded District Auto Transport Co. Ltd. and Others
Madras High Court · AIR 1953 Mad 321 : (1953) 1 MLJ 81
Central Motor Vehicles Rules, 1989 — Rule 208Motor Vehicles Act, 1939 — Section 64, 68
High Courts05 Sept 1952Dismissed
J.D. Lobo Vs Marajal Doggu
Madras High Court · AIR 1953 Mad 424 : (1952) 65 LW 1119 : (1952) 2 MLJ 747
Stamp Act, 1899 — Section 19
High Courts04 Sept 1952Allowed
Krishnappa Chettiar Vs Sivagami Achi
Madras High Court · AIR 1953 Mad 549 : (1953) 1 MLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
High Courts04 Sept 1952Dismissed
In Re: E.P. Arumugham Pillai and Another
Madras High Court · AIR 1953 Mad 154 : (1953) 2 LLJ 20 : (1952) 65 LW 1111 : (1952) 2 MLJ 730
Factories Act, 1948 — Section 2, 85
High Courts04 Sept 1952Dismissed
In Re: N. Sankaranarayana
Madras High Court · AIR 1953 Mad 376 : (1952) 2 MLJ 857
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(6), 51
High Courts03 Sept 1952Allowed
Hajee Mahomed Abdul Rahman Vs Tajunnissa Begum and Another
Madras High Court · AIR 1953 Mad 420 : (1953) ILR (Mad) 992 : (1953) 66 LW 40 : (1952) 2 MLJ 846
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Sept 1952
B.N. Viswanathan Vs The Assistant Registrar of Joint Stock Companies, Madras
Madras High Court · AIR 1953 Mad 558 : (1953) 23 CompCas 63 : (1953) 66 LW 152 : (1953) 1 MLJ 408
Companies Act, 1913 — Section 131, 133, 76Penal Code, 1860 (IPC) — Section 71
High Courts03 Sept 1952
M. Kanniappan Vs Akilandammal
Madras High Court · (1954) CriLJ 516 : (1953) 66 LW 164
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Sept 1952
In Re: Annamalai Mudaliar
Madras High Court · AIR 1953 Mad 362 : (1952) 65 LW 1229
Constitution of India, 1950 — Article 227
High Courts03 Sept 1952Dismissed
Belegal Gundachar and Another Vs The State of Madras and Others
Madras High Court · AIR 1953 Mad 537 : (1953) ILR (Mad) 551 : (1953) 66 LW 1062 : (1953) 1 MLJ 262
Land Acquisition Act, 1894 — Section 4, 6