High Courts29 Aug 1952Dismissed
Poppatlal Shah, Partner of Indo-Malayan Trading Company Vs State of Madras
Madras High Court · AIR 1953 Mad 91 : (1952) 65 LW 1024 : (1952) 2 MLJ 593
Madras General Sales Tax Act, 1939 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 8 of 18
High Courts29 Aug 1952Dismissed
Mamidi Harihararayulu and Others Vs Annavarapu Bangarayya
Madras High Court · AIR 1953 Mad 569 : (1953) 1 MLJ 24
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 195(5), 476, 476BMadras Criminal Practice Rules, 1931 — Rule 37
High Courts29 Aug 1952Allowed
Syed Unnisa Vs Rahimuthunissa and Others
Madras High Court · AIR 1953 Mad 445 : (1953) 66 LW 57 : (1953) 1 MLJ 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Muslim Personal Law (Shariat) Application Act, 1937 — Section 2
High Courts29 Aug 1952Dismissed
V.M. Syed Mohamed and Co. and Another Vs The State of Madras and Another
Madras High Court · AIR 1953 Mad 105 : (1952) 65 LW 1030 : (1952) 2 MLJ 598
Constitution of India, 1950 — Article 14, 226(1), 265Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 15, 15(2), 15(5), 16, 16(2)Madras General Sales Tax Act, 1939 — Section 12A, 15, 16A, 3(5), 5
High Courts28 Aug 1952Dismissed
In Re: Kasi Raja, Proprietor, Thiruveswarar Rice Mills, Ariyur
Madras High Court · AIR 1953 Mad 156 : (1952) 2 MLJ 848
Essential Supplies (Temporary Powers) Act, 1946 — Section 7(1)Penal Code, 1860 (IPC) — Section 40
High Courts27 Aug 1952
In Re: N.M. Hussain and Co., by Janab S.D. Ranguwalla
Madras High Court · (1952) 08 MAD CK 0026
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3
High Courts26 Aug 1952
In Re: Muniyandi
Madras High Court · (1954) CriLJ 212
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Aug 1952Dismissed
In Re: Ramaswami Reddiar and Another
Madras High Court · AIR 1953 Mad 138 : (1953) ILR (Mad) 924 : (1952) 2 MLJ 814
Criminal Procedure Code, 1898 (CrPC) — Section 164, 176, 176(1), 364, 533(1)Evidence Act, 1872 — Section 21
High Courts20 Aug 1952Dismissed
M.D. Krishnamurthy Vs Deputy Registrar of Co-operative Societies, Chepauk, Madras and Others
Madras High Court · AIR 1953 Mad 542 : (1953) 66 LW 42 : (1952) 2 MLJ 868
High Courts20 Aug 1952Dismissed
In Re: Sundara Nadar
Madras High Court · AIR 1953 Mad 142 : (1952) 2 MLJ 748
Constitution of India, 1950 — Article 19(1)
High Courts19 Aug 1952Dismissed
Dr. K.C. Nambiar Vs State of Madras and Others
Madras High Court · AIR 1953 Mad 351 : (1953) 66 LW 157 : (1953) 1 MLJ 49
Constitution of India, 1950 — Article 14, 19, 226Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13Madras High Court Rules, 1967 — Rule 3
High Courts19 Aug 1952
In Re: Veerappa Goundan
Madras High Court · AIR 1953 Mad 1003 : (1952) 2 MLJ 749
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5, 5(5)
High Courts18 Aug 1952
Guruperla Subbarayulu Setti and Others Vs Thota Venkataramanamma and Others
Madras High Court · AIR 1953 Mad 540 : (1953) ILR (Mad) 650 : (1953) 66 LW 35 : (1952) 2 MLJ 880
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4
High Courts18 Aug 1952
In Re: K.V.V. Sarma, Manager, Gemini Studios, Madras
Madras High Court · AIR 1953 Mad 269 : (1953) ILR (Mad) 775 : (1953) 2 LLJ 29 : (1952) 65 LW 1198 : (1952) 2 MLJ 917
Cinematograph Act, 1952 — Section 10, 2Factories Act, 1948 — Section 2, 2(1)Payment of Wages Act, 1936 — Section 2
High Courts13 Aug 1952Dismissed
Gandavani Lakshama Naidu Vs Maddini Kannayya Naidu
Madras High Court · AIR 1953 Mad 557 : (1953) 66 LW 65 : (1953) 1 MLJ 96
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(7)
High Courts13 Aug 1952Allowed
Varada Pillai Vs Sriramalu Reddiar and Another
Madras High Court · AIR 1953 Mad 894 : (1953) 1 MLJ 31
High Courts13 Aug 1952Dismissed
South India Bank Ltd. Vs T.D. Pichuthayappan and Another
Madras High Court · AIR 1953 Mad 326 : (1953) 1 MLJ 306
Constitution of India, 1950 — Article 14Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts11 Aug 1952Dismissed
A.G. Nallaperumal Nattarayar Vs Singaravelu Seennandar and Kolandayya Sennandar and Others
Madras High Court · AIR 1953 Mad 375 : (1952) 65 LW 1122 : (1952) 2 MLJ 681
Provincial Insolvency Act, 1920 — Section 40, 9
High Courts08 Aug 1952Dismissed
P. L. SP. NK. Nagappa Chettiar Vs Veeyares and Co.
Madras High Court · AIR 1953 Mad 296 : (1953) ILR (Mad) 1016 : (1952) 65 LW 1091 : (1952) 2 MLJ 797
Defence of India Rules, 1962 — Rule 94CContract Act, 1872 — Section 23
High Courts08 Aug 1952
Maddela Krishnayya Vs Maddela Udayalakshmamma and Others
Madras High Court · (1953) 2 MLJ 241
Civil Procedure Code, 1908 (CPC) — Section 100, 101