High Courts29 Jul 1952Dismissed
Aparanji Chetti Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1953 Mad 28 : (1952) 65 LW 954 : (1952) 2 MLJ 580
Land Acquisition Act, 1894 — Section 30, 31, 32Succession Act, 1925 — Section 214(1)
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 10 of 18
High Courts29 Jul 1952Dismissed
Mohammad Hussain Sahib and Others Vs Karutha Syed Mohammad Rowther and Others
Madras High Court · (1952) 65 LW 1107
Provincial Insolvency Act, 1920 — Section 37
High Courts25 Jul 1952Dismissed
Bandi Veeraju and Others Vs Bandi Narayanamma
Madras High Court · AIR 1953 Mad 159 : (1953) ILR (Mad) 22 : (1952) 65 LW 1114 : (1952) 2 MLJ 734
High Courts24 Jul 1952
Public Prosecutor Vs Dada Haji Ebrahim Helari
Madras High Court · AIR 1953 Mad 241 : (1952) 2 MLJ 565
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)Prevention of Food Adulteration Rules, 1955 — Rule 28D, 29
High Courts24 Jul 1952Dismissed
M.K. Chengalroya Chetti Vs The Special Deputy Collector for Land Acquisition, Town Planning, Collector's Office, First Line Beach, Madras and Another
Madras High Court · AIR 1953 Mad 348 : (1952) 2 MLJ 863
Tamil Nadu Town Planning Act, 1920 — Section 14, 14(5), 14(6)
High Courts24 Jul 1952Dismissed
Poomalai Ammal (died) and Others Vs Subbammal and Others
Madras High Court · AIR 1953 Mad 566 : (1952) 2 MLJ 884
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 8
High Courts23 Jul 1952Dismissed
Achammagari Venkata Reddy Vs The State
Madras High Court · AIR 1953 Mad 242 : (1952) 2 MLJ 554
Penal Code, 1860 (IPC) — Section 268
High Courts23 Jul 1952
In Re: Chinnathambi
Madras High Court · AIR 1953 Mad 239 : (1952) 2 MLJ 550
Penal Code, 1860 (IPC) — Section 300, 302, 325
High Courts23 Jul 1952
The Public Prosecutor Vs Veerabhadrappa Lakshminarayana Setty
Madras High Court · AIR 1953 Mad 204 : (1953) ILR (Mad) 561 : (1952) 65 LW 849 : (1952) 2 MLJ 453
Factories Act, 1948 — Section 106, 14, 92
High Courts23 Jul 1952Dismissed
In Re: V.V. Satyanarayanamurthy
Madras High Court · AIR 1953 Mad 137 : (1952) 65 LW 1120 : (1952) 2 MLJ 777
Penal Code, 1860 (IPC) — Section 409, 41, 5Prevention of Corruption Act, 1947 — Section 5(1)
High Courts22 Jul 1952Partly Allowed
R.M.S. Deivanai Achi Vs P.L.L.N. Kannappa Chettiar (died) and Others
Madras High Court · AIR 1952 Mad 802 : (1953) ILR (Mad) 901 : (1952) 65 LW 900 : (1952) 2 MLJ 464
Limitation Act, 1908 — Article 182(7), 20Registration Act, 1908 — Section 17(1), 17(2), 28, 29(2), 30
High Courts22 Jul 1952Dismissed
Veeri Chettiar and Others Vs Karion Chettiar and Others
Madras High Court · AIR 1953 Mad 240 : (1952) 2 MLJ 584
High Courts22 Jul 1952Dismissed
Medikenduri and Others Vs Kata Venkatayya and Another
Madras High Court · AIR 1953 Mad 210 : (1952) 2 MLJ 484
High Courts21 Jul 1952Dismissed
Dindigal Skin Merchants' Association and Others Vs The Industrial Tribunal, Madurai and Others
Madras High Court · AIR 1953 Mad 102 : (1952) 2 MLJ 512
Constitution of India, 1950 — Article 19(1), 19(6), 226
High Courts21 Jul 1952
V. Ramaswami Iyengar Vs Krishnaveni Ammal and Others
Madras High Court · AIR 1954 Mad 66 : (1952) 2 MLJ 683
Civil Procedure Code, 1908 (CPC) — Section 100, 115
High Courts18 Jul 1952Allowed
Yandapalli Venkataraju Vs Hussain Shah and Others
Madras High Court · AIR 1953 Mad 320 : (1952) 2 MLJ 500
Partition Act, 1893 — Section 2
High Courts18 Jul 1952Dismissed
M.S. Krishnaswami Vs The Council of the Institute of Chartered Accountants of India
Madras High Court · AIR 1953 Mad 79 : (1953) 23 CompCas 68 : (1953) ILR (Mad) 862 : (1952) 65 LW 1002 : (1952) 2 MLJ 646
Chartered Accountants Act, 1949 — Section 21(2)Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1)
High Courts18 Jul 1952Allowed
Aravamudha Chettiar Vs M. Abdul Khader Rowther
Madras High Court · AIR 1953 Mad 268 : (1952) 2 MLJ 492
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 20, 7(2)
High Courts17 Jul 1952
Grandhi Ramakrishnayya and Others Vs Grandhi Atchutha Ramayya and Others
Madras High Court · AIR 1953 Mad 146 : (1953) ILR (Mad) 891 : (1952) 65 LW 942 : (1952) 2 MLJ 515
High Courts17 Jul 1952
C.P. Kunhambu Nair Vs Kunnuntara Vadakka Veetil Ambu and Others
Madras High Court · AIR 1953 Mad 214 : (1952) 65 LW 939 : (1952) 2 MLJ 476
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 103, 106, 6(6)