High Courts23 Apr 1952Allowed
Dhanammal Vs Raju Gramani (died) and Others
Madras High Court · AIR 1954 Mad 193 : (1952) 65 LW 976 : (1952) 2 MLJ 458
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 12 of 18
High Courts22 Apr 1952
In Re: Samatham Veerabhadrudu
Madras High Court · AIR 1953 Mad 1006 : (1952) 2 MLJ 288
Penal Code, 1860 (IPC) — Section 201, 300, 302, 379, 411Criminal Procedure Code, 1898 (CrPC) — Section 236
High Courts22 Apr 1952Allowed
Veerni Soorayya Vs Veerni Mallayya and Others
Madras High Court · AIR 1953 Mad 164 : (1952) 65 LW 914 : (1952) 2 MLJ 452
High Courts22 Apr 1952Dismissed
S. Athimoolam Achari Vs The Deputy Commercial Tax Officer, Kovilpatti, Tirunelveli Dt.
Madras High Court · AIR 1953 Mad 10 : (1952) 2 MLJ 285
Constitution of India, 1950 — Article 226Madras General Sales Tax Act, 1939 — Section 11, 12, 12A, 12B, 12C
High Courts22 Apr 1952
K. Somasundaram and Others Vs The State of Madras and Others
Madras High Court · AIR 1953 Mad 246 : (1952) 65 LW 702 : (1952) 1 MLJ 202
Madras Estates Land Act, 1908 — Section 3(2)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 2(7)
High Courts21 Apr 1952Dismissed
In Re: M. Thomas by father and natural guardian S. Masilamani
Madras High Court · AIR 1953 Mad 21 : (1952) 65 LW 953 : (1952) 2 MLJ 450
Constitution of India, 1950 — Article 14, 15(1), 16, 37, 46Tamil Nadu Education Rules, 1892 — Rule 92
High Courts18 Apr 1952Dismissed
C.V. Rajagopalachariar Vs Rajagopalan and Others
Madras High Court · AIR 1954 Mad 357 : (1953) 1 MLJ 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 11, 47
High Courts18 Apr 1952
Mrs. Margaret Jean Massy Westmorland Wood Vs Colonel Granville Alric Richard Spain
Madras High Court · AIR 1953 Mad 313 : (1953) ILR (Mad) 615 : (1953) 66 LW 1079 : (1952) 2 MLJ 758
Civil Procedure Code, 1908 (CPC) — Section 35Transfer of Property Act, 1882 — Section 111, 114A
High Courts15 Apr 1952Dismissed
P.S. Narayanaswamy Vs The State of Madras
Madras High Court · AIR 1953 Mad 228 : (1952) 65 LW 803 : (1952) 2 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13Evidence Act, 1872 — Section 123, 124
High Courts15 Apr 1952
Mrs. D.M. Alexander Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1953 Mad 166 : (1952) 22 ITR 379
Income Tax Act, 1922 — Section 13, 2(4), 66(1)
High Courts15 Apr 1952
Sri Gajalakshmi Ginning Factory Ltd., Palladam Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1953 Mad 343 : (1953) ILR (Mad) 467 : (1952) 22 ITR 502 : (1953) 1 MLJ 35
Income Tax Act, 1922 — Section 10, 2(4), 31, 31(3), 33(4)
High Courts15 Apr 1952
R. Venkataswamy Naidu, Peelamedu, Coimbatore Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1953 Mad 223 : (1952) 22 ITR 276 : (1952) 2 MLJ 520
Income Tax Act, 1922 — Section 2(1)
High Courts14 Apr 1952Dismissed
Sri Ravu Janardhana Krishna Ranga Rao Bahadur Vs The State of Madras and Others
Madras High Court · AIR 1953 Mad 185 : (1953) ILR (Mad) 479 : (1952) 65 LW 756 : (1952) 2 MLJ 243
Madras Impartible Estates Act, 1902 — Section 9Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 3, 41, 50
High Courts14 Apr 1952
Asher Textiles Ltd., Tiruppur Vs Commr. of Income Tax and Excess Profits Tax, Madras
Madras High Court · AIR 1953 Mad 20 : (1952) 22 ITR 125 : (1952) 65 LW 869 : (1952) 2 MLJ 291
Income Tax Act, 1922 — Section 13
High Courts10 Apr 1952Dismissed
The Corporation of Madras Vs Mr. A.D. Charles, the present President and Member of the General Committee of the Madras Club
Madras High Court · AIR 1953 Mad 357 : (1952) 65 LW 746 : (1952) 2 MLJ 247
Madras City Municipal Corporation Act, 1919 — Section 279
High Courts10 Apr 1952
The Public Prosecutor Vs Ustepalle Swami Chetty and Others
Madras High Court · AIR 1953 Mad 196 : (1952) 65 LW 679 : (1952) 2 MLJ 184
Companies Act, 1913 — Section 248(2)Company Regulations, 1956 — Regulation 14
High Courts10 Apr 1952
Commr. of Income Tax, Madras Vs G.M. Dandekar of M.K. Dandekar and Co., Chartered Accountants, Madras
Madras High Court · AIR 1953 Mad 152 : (1952) 22 CompCas 356 : (1953) ILR (Mad) 534 : (1952) 22 ITR 235 : (1952) 2 MLJ 493
Chartered Accountants Act, 1949 — Section 21
High Courts10 Apr 1952Dismissed
Doddi Dorayya Vs Bathula Adinarayana
Madras High Court · AIR 1953 Mad 183 : (1952) 65 LW 815 : (1952) 2 MLJ 359
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 28Tamil Nadu Agriculturists Relief Rules — Rule 10, 2, 4, 7, 9
High Courts10 Apr 1952
V.S. Subramania Chettiar and Another Vs State of Madras
Madras High Court · AIR 1953 Mad 943 : (1953) 66 LW 487 : (1953) 2 MLJ 568
Land Acquisition Act, 1894 — Section 23, 25, 25(2), 9
High Courts09 Apr 1952
R.S. Balasubramania Mudaliar Vs Commr. of Income Tax Excess Profits Tax, Madras
Madras High Court · AIR 1953 Mad 438 : (1952) 22 ITR 370 : (1952) 2 MLJ 739
Income Tax Act, 1922 — Section 66, 66(1)