COURT ARCHIVE

Madras High Court judgments, 1952

353 judgments · page 14 of 18

High Courts25 Mar 1952

S.S.K. Haja Allaudin Maracair Ammapatnam Vs The Commissioner of Income Tax, Excess Profits Tax, Madras

Madras High Court · AIR 1953 Mad 824 : (1954) ILR (Mad) 325 : (1952) 22 ITR 545 : (1954) 67 LW 18 : (1953) 1 MLJ 323

Partnership Act, 1932 — Section 6

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High Courts25 Mar 1952

In Re: Ponnu Kudumban and Others

Madras High Court · (1956) CriLJ 1000

Criminal Procedure Code, 1898 (CrPC) — Section 167, 196, 344Penal Code, 1860 (IPC) — Section 120B, 121A

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High Courts25 Mar 1952Dismissed

In Re: Ponnu Kudumban and others

Madras High Court · AIR 1952 Mad 392

Explosive Substances Act, 1908 — Section 3, 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 117, 120B, 121A, 147, 148Telegraph Act, 1885 — Section 25(c)

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High Courts24 Mar 1952Dismissed

In Re: R. Umanatha Rao

Madras High Court · AIR 1953 Mad 226 : (1953) 2 MLJ 400

Criminal Procedure Code, 1898 (CrPC) — Section 439

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High Courts24 Mar 1952

Subramanyam Chettiar and Others Vs Isaki Ammal

Madras High Court · AIR 1953 Mad 12 : (1952) 2 MLJ 196

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 35

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High Courts24 Mar 1952Dismissed

Public Prosecutor Vs Ponnu Kudumban and Others

Madras High Court · AIR 1954 Mad 192

Madras Criminal Practice Rules, 1931 — Rule 325

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High Courts23 Mar 1952Allowed

Rangaswami Goundar Vs Marappa Gounder and Others

Madras High Court · AIR 1953 Mad 230 : (1952) 65 LW 919 : (1952) 2 MLJ 497

Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 44

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High Courts22 Mar 1952

M. SUBBIAH NADAR Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1953) 23 ITR 58

Income Tax Act, 1922 — Section 10(2), 10(2)(i), 10(2)(xv), 66(1)Transfer of Property Act, 1882 — Section 105

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High Courts21 Mar 1952

The Associated Industrial Engineers by their Managing Partner, P.V. Padmanabha Naidu Vs P.A. Jabbar Sahib and Others

Madras High Court · AIR 1953 Mad 197 : (1952) 22 CompCas 217 : (1953) ILR (Mad) 200 : (1952) 65 LW 818 : (1952) 2 MLJ 378

Companies Act, 1913 — Section 87B, 87C, 87C(1), 87C(3)

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High Courts20 Mar 1952

M. Subbiah Nadar Vs The Commr. of Income Tax and Excess Profits Tax, Madras

Madras High Court · AIR 1953 Mad 632

Income Tax Act, 1922 — Section 10, 10(2)Transfer of Property Act, 1882 — Section 105

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High Courts20 Mar 1952

Chockalingam Chettiar Vs Sivakolandu Achi

Madras High Court · AIR 1953 Mad 234 : (1952) 65 LW 1213 : (1952) 1 MLJ 770

Madras Estates Land Act, 1908 — Section 125

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High Courts20 Mar 1952Dismissed

Gosukonda Venkatanarasayya and Others Vs The State of Madras

Madras High Court · AIR 1953 Mad 60 : (1952) ILR (Mad) 680 : (1952) 65 LW 684 : (1952) 2 MLJ 194

Constitution of India, 1950 — Article 226Madras Estates Land Act, 1908 — Section 9

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High Courts19 Mar 1952

KESHAVALAL AND CO., IN RE.

Madras High Court · (1953) 24 ITR 585

Income Tax Act, 1922 — Section 10, 66(I)

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High Courts19 Mar 1952

Keshavalal and Co., Madras Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1954 Mad 521

Excess Profits Tax Act, 1940 — Rule 1

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High Courts19 Mar 1952

Commissioner of Income Tax, Madras Vs Ratanshi Bhavanji, Adoni

Madras High Court · AIR 1953 Mad 358 : (1953) ILR (Mad) 257 : (1952) 22 ITR 82 : (1952) 65 LW 655 : (1952) 2 MLJ 855

Income Tax Act, 1922 — Section 24, 24(1), 24(2)

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High Courts18 Mar 1952Dismissed

Management of Rajamani Transport Ltd. Vs Workers Employed in the Rajamani Transports Ltd. and Others

Madras High Court · AIR 1953 Mad 342 : (1952) 2 MLJ 200

Constitution of India, 1950 — Article 14

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High Courts18 Mar 1952Dismissed

Muhammad Alikhan Sahib Vs S.K. Venkataramanayyar and Another

Madras High Court · AIR 1954 Mad 132 : (1952) 65 LW 936 : (1952) 2 MLJ 455

Easements Act, 1882 — Section 60

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High Courts17 Mar 1952

Andiappa Pillai and Others Vs The State of Madras

Madras High Court · (1953) 66 LW 67 : (1953) 1 MLJ 112

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High Courts14 Mar 1952Dismissed

Akhandala Kurup Vs Damodara Kurup and Others

Madras High Court · AIR 1952 Mad 810 : (1952) 65 LW 474 : (1952) 1 MLJ 145

Court fees Act, 1870 — Article 17B, 7

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High Courts14 Mar 1952

In Re: Behara Lachanna Patnaick one of the partners of Behara Lachanna Patnaick and Sons and Kallepalli Chiranjeevi

Madras High Court · AIR 1953 Mad 332 : (1952) 65 LW 689 : (1952) 2 MLJ 174

Madras General Sales Tax Act, 1939 — Section 15

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