High Courts20 Dec 2013
A. Baby Uma Vs Rajagopalan, I.A.S., Secretary to Government, Department of Home and Others
Madras High Court · (2014) 3 MLJ 108
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 2 of 159
High Courts20 Dec 2013Dismissed
A.M.A. Wahab Vs Nadar Elementary Padasalai and Others
Madras High Court · (2014) 1 LW 389
High Courts20 Dec 2013Disposed Off
Tamil Nadu Arasu Cable TV Corporation Ltd. Vs The Ministry of Information and Broadcasting and The Telecom Regulatory Authority of India
Madras High Court · (2013) 12 MAD CK 0009
High Courts19 Dec 2013
Dr. R. Anandraj Vs The Director, Jawaharlal Institute of Post Graduate Medical Education and Research, The Deputy Director, Jawaharlal Institute of Post Graduate Medical Education and Research and Central Administrative Tribunal
Madras High Court · (2014) 2 LLN 225
High Courts19 Dec 2013
Kalai Magal Alloys Steel Pvt. Ltd. Vs CESTAT, Chennai
Madras High Court · (2014) 303 ELT 44 : (2014) 26 GSTR 294
High Courts19 Dec 2013Allowed
Ravichandran and Others Vs Paramasivam
Madras High Court · (2014) 3 CTC 421 : (2014) 1 LW 824
High Courts19 Dec 2013
Muthu Jayanthi Vs C.L. Mahadevan and Another
Madras High Court · (2014) 1 CTC 254
High Courts19 Dec 2013Allowed
P. Sivanesan, S. Thiruvadi, K.A. Shanmughanantham and S. Bhaskaran Vs Tamil Nadu Housing Board
Madras High Court · (2014) 1 CTC 710 : (2014) 2 MLJ 695 : (2014) WritLR 12
High Courts19 Dec 2013
Owners and Persons Interested in The Vessel MT Titan Vision Vs 3F Industries Ltd.
Madras High Court · (2014) 2 CTC 513 : (2014) 2 MLJ 154
High Courts19 Dec 2013
R. Murali Vs R. Shyamala KRB Transport, No. 1 and United India Insurance Co. Ltd.
Madras High Court · (2014) 1 LLJ 488 : (2014) 1 LW 326
High Courts19 Dec 2013Disposed Off
K. Rajendran Vs The Chief Secretary Govt. of Tamilnadu and Others
Madras High Court · (2013) 12 MAD CK 0014
High Courts19 Dec 2013Disposed Off
Mrs. Mariam Nathira Vs Union of India
Madras High Court · (2014) 1 CTC 337 : (2014) 1 LW 439 : (2014) 2 MLJ 568 : (2014) WritLR 83
High Courts19 Dec 2013
R. Kasthuribai Vs The State of Tamil Nadu and Chennai Metro Rail Limited
Madras High Court · (2013) 5 LW 869 : (2014) 1 MLJ 6
High Courts18 Dec 2013Allowed
Sterling Holiday Resorts [India] Limited, Ramesh Ramanathan, R. Subramaniam and S. Siddharth Shankar Vs Mr. Murli Khemchand
Madras High Court · (2014) 1 CTC 174 : (2014) 2 LW 348 : (2014) 1 LW(Cri) 368 : (2014) 1 MLJ(Cri) 288
High Courts18 Dec 2013Dismissed
M/s. Madras Polymoulds Exports (P) Ltd. Vs M/s. Pradeep investments
Madras High Court · (2014) 1 MadWN(Civil) 526
High Courts18 Dec 2013Disposed Off
T.Veerasamy Vs A.Venkatachalam
Madras High Court · (2014) 1 MadWN(Civil) 380
High Courts18 Dec 2013
M/s. Sankranti Hotels Pvt. Ltd. Vs The Government of Tamil Nadu and T. Praveena
Madras High Court · (2013) 5 LW 864 : (2014) 1 MLJ 1
High Courts18 Dec 2013
M/s. Madras Polymoulds Exports (P) Ltd. and Others Vs M/s. Pradeep investments
Madras High Court · (2014) 1 LW 301
High Courts18 Dec 2013
K. Arasu Vs Mr. K.N. Murali, The Assistant Commissioner of Police Law and Order and Mr. G.K. Venkatkumar Inspector of Police
Madras High Court · (2013) 12 MAD CK 0015