High Courts18 Dec 2013Dismissed
S. Bhaskaran and Shweta Narayan Vs R. Loganathan (deceased) and Others
Madras High Court · AIR 2014 Mad 75 : (2014) 1 CTC 440 : (2014) 1 LW 331
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 3 of 159
High Courts17 Dec 2013Disposed Off
Savorit Ltd. Vs J.K.R. Cargo Handling
Madras High Court · (2014) 2 MadWN(Civil) 128
High Courts17 Dec 2013Disposed Off
Yasodha Vs V.G.P. Housing (Private Limited)
Madras High Court · (2014) 1 MadWN(Civil) 383
High Courts17 Dec 2013
M/s. Savorit Limited Vs M/s. J.K.R. Cargo Handling
Madras High Court · (2014) 2 LW 283
High Courts17 Dec 2013Dismissed
K.N. Shanmugaramasamy and Others Vs The District Collector, The Assistant Director of Geology and Mining and The Revenue Divisional Officer, Erode District
Madras High Court · (2014) WritLR 349
High Courts17 Dec 2013Disposed Off
D. Yesupatham Vs The Secretary to Government, Municipal Administration and Water Supply Department, The Director, Local Fund Audit, The Commissioner of Municipal Administration and The Commissioner
Madras High Court · (2013) 12 MAD CK 0017
High Courts17 Dec 2013Allowed
Yasodha Vs V.G.P. Housing (Private Limited) and Others
Madras High Court · (2014) 1 LW 519
High Courts16 Dec 2013
M.R. Khapali Vs The Principal Secretary, Union Ministry for Law and Justice and Others
Madras High Court · (2014) 1 LW 945
High Courts16 Dec 2013Disposed Off
M. Jayaraj @ Ramajayam Vs The Union of India
Madras High Court · (2014) 1 LW 126 : (2014) 1 MLJ 545
High Courts16 Dec 2013
Subramanian @ Ravi Subramanian Vs State
Madras High Court · (2014) 1 LW(Cri) 122 : (2014) 1 MLJ(Cri) 117
High Courts16 Dec 2013Dismissed
M/s. Deccan Chronicle Holdings Ltd., thro' its Authorised Signatory R. Guruprasad Vs The Authorised Officer, Canara Bank, thro' its Authorised Officer and The Debts Recovery Tribunal-II
Madras High Court · (2013) 12 MAD CK 0094
High Courts16 Dec 2013
S. Venkatesan and Another Vs The Authorised Officer
Madras High Court · (2014) WritLR 108
High Courts16 Dec 2013Dismissed
Bharat Sanchar Nigam Limited Vs The Registrar, Central Administrative Tribunal, R. Pandian and N. Viswanathan
Madras High Court · (2014) 2 LLN 219
High Courts16 Dec 2013Partly Allowed
Murugesan, Raman and Sakthivel Vs The Inspector of Police, Eriyodu Police Station
Madras High Court · (2013) 12 MAD CK 0003
High Courts13 Dec 2013Allowed
C. Kasiammal and C. Siva Vs Secretary to Government, Environment and Forest Department, The Principal Chief Conservator of Forests and The Deputy Conservator of Forests
Madras High Court · (2013) 12 MAD CK 0129
High Courts13 Dec 2013
Rosammal Memorial Minority College of Education (Women) Vs The Member Secretary National Council for Teacher Education, The Regional Director Southern Regional Committee National Council for Teacher Education and The Government of Tamil Nadu
Madras High Court · (2014) 1 LW 350 : (2014) 2 MLJ 305
High Courts13 Dec 2013
Naam Tamilar Katchi, Namakkal Maavata Maanavar Paasarai, rep. by Nalvinaiselvan, Namakkal North District Vs Superintendent of Police, Namakkal, Namakkal District and Others
Madras High Court · (2014) 2 MLJ 736
High Courts13 Dec 2013
Muralikrishna Vs State (S.I. of Police) and Poonam Narayanji Rao
Madras High Court · (2014) 1 LW 994 : (2014) 1 LW(Cri) 264 : (2014) 1 MLJ(Cri) 134
High Courts13 Dec 2013Disposed Off
A. Duraisamy Vs The District Collector and The Executive Officer
Madras High Court · (2013) 12 MAD CK 0093
High Courts13 Dec 2013Dismissed
K. Velu Vs The Secretary to Government, Education, Science and Technology Department, The Director of School Education, The Secretary, Tamil Nadu Public Service Commission and K.P. Maheswari
Madras High Court · (2014) 2 MLJ 90