High Courts10 Dec 2013Dismissed
K. Subramanian Vs Union of India and Central Administrative Tribunal
Madras High Court · (2013) 12 MAD CK 0141
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 5 of 159
High Courts10 Dec 2013Dismissed
A.P. Abdul Jabbar (died) Vs C. Selvarajan
Madras High Court · (2014) 1 MadWN(Civil) 608
High Courts10 Dec 2013Allowed
N.P. Kandasamy Vs Selvan @ N.N. Palanisamy
Madras High Court · (2014) 1 MadWN(Civil) 517
High Courts10 Dec 2013Dismissed
The Govt. of India Vs M. Pancharathinam
Madras High Court · (2013) 12 MAD CK 0090
High Courts10 Dec 2013Partly Allowed
C. Umashankar Vs The State of Tamil Nadu and The Central Administrative Tribunal
Madras High Court · (2013) 5 LLN 656 : (2014) 1 MLJ 129 : (2014) WritLR 227
High Courts10 Dec 2013Dismissed
S. Kantilal Prakash Chand Jain Vs M. Suvee Raja
Madras High Court · (2013) 12 MAD CK 0062
High Courts10 Dec 2013Disposed Off
A. Suga and Others Vs The Principal Secretary to Government, Personnel and Administrative Reforms Department
Madras High Court · (2013) 12 MAD CK 0007
High Courts10 Dec 2013Dismissed
R. Thangavel Vs The Executive Engineer and The Junior Engineer (O and M), TANGEDCO
Madras High Court · (2013) 12 MAD CK 0006
High Courts09 Dec 2013Partly Allowed
The Managing Director, Tamil Nadu State Transport Corporation Vs S.A. Kannan, Gohula Krishnan and Viswanathan
Madras High Court · (2013) 12 MAD CK 0134
High Courts09 Dec 2013
Dishnet Wireless Limited and Aircel Limited Vs The Commercial Tax Officer (Main) and The State of Tamil Nadu
Madras High Court · (2013) 12 MAD CK 0082
High Courts09 Dec 2013Dismissed
S. Murugan Vs Madras Hard Tools Ltd.
Madras High Court · (2013) 12 MAD CK 0078
High Courts09 Dec 2013Dismissed
Ramanan Vs The Authorized Officer, Standard Chartered Bank
Madras High Court · (2013) 12 MAD CK 0055
High Courts09 Dec 2013Dismissed
M.U. Manimuthu Vs The Authorized Officer, Central Bank of India, Egmore, The Branch Manager, Central Bank of India, Sembiam Branch, M. Alli and M. Ponmozhi
Madras High Court · (2013) 12 MAD CK 0054
High Courts09 Dec 2013
Kathiresan Vs State of Tamil Nadu and Others
Madras High Court · (2014) 2 MLJ(Cri) 85
High Courts06 Dec 2013Allowed
Medical Council of India Vs The Registrar/Returning Officer, Tamil Nadu Dr. M.G.R. Medical University and The Secretary to Government of India, Ministry of Health and Welfare
Madras High Court · AIR 2014 Mad 34 : (2014) 2 LW 838
High Courts06 Dec 2013Dismissed
Tamil Nadu Fireworks and Amorces Manufacturers' Association Vs Union of India
Madras High Court · (2014) 1 CTC 137
High Courts06 Dec 2013Disposed Off
C. Subramani Vs The Government of Tamil Nadu and Others
Madras High Court · (2014) 2 LLN 479 : (2014) 1 MLJ 320 : (2014) WritLR 266
High Courts06 Dec 2013Dismissed
Aruppukkottai Town Devangar Commercial Association and Aruppukkottai Town Devangar Munru Mirasu Uravinmurai Vs Devangar Samooganala Vuyar Kalvi Valarchi Kuzhumam and Others
Madras High Court · (2014) 1 MLJ 395
High Courts06 Dec 2013
M/s. Arun Vyapar Udyog Pvt. Ltd. Vs The Customs Excise and Service Tax Appellate Tribunal, South Regional Bench and The Commissioner of Central Excise
Madras High Court · (2014) 43 GST 13 : (2014) 26 GSTR 136