High Courts04 Dec 2013
Mr. A. Chandrasekaran Vs M/s. Yoha Securities Limited and Mr. M.V. Badrinath
Madras High Court · (2014) 1 CTC 87 : (2014) 1 LW 374 : (2014) 2 MLJ 94
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 7 of 159
High Courts04 Dec 2013Disposed Off
P. Perumal (died) Rep. by its Lrs. and R. Chandramohan Vs V. Arun Prasad
Madras High Court · (2014) 1 CTC 347 : (2014) 1 LW 239
High Courts04 Dec 2013Allowed
M/s. SBQ Steels Limited Vs M/s. Goyal Gases Private Limited
Madras High Court · (2014) 3 CTC 586 : (2014) 2 LW 660
High Courts04 Dec 2013Allowed
R. Govindasamy Vs The Chief Engineer (Personnel), Tamil Nadu Electricity Board and The Superintending Engineer, Salem Electricity Distribution Circle
Madras High Court · (2014) 1 MLJ 562
High Courts04 Dec 2013Dismissed
V. Palanivel Vs The Manager, Kuravapulam Branch, Canara Bank
Madras High Court · (2014) 1 LLJ 452
High Courts04 Dec 2013
The Commissioner of Customs, The Additional Commissioner of Customs (Imports) Custom House and The Assistant Commissioner of Customs (Imports) Vs M/s. Ashirbad Udyog, M/s. Vishal International and M/s. Aman Impex,
Madras High Court · (2013) 12 MAD CK 0033
High Courts04 Dec 2013Allowed
Singha Raja Kottai Rajus Arilmigu Kotthandarama Swami Koil Vs The Commissioner, Rajapalayam Municipality, The Special Tahsildar and Town Survey Special Officer, Rajapalayam and The District Collector, Virudhunagar District
Madras High Court · (2013) 12 MAD CK 0005
High Courts03 Dec 2013Disposed Off
M/s. Vetri Medical Agency Vs State
Madras High Court · (2014) 1 Crimes 145 : (2014) 1 LW(Cri) 116 : (2014) 1 MLJ(Cri) 39
High Courts03 Dec 2013Dismissed
Dr. P. Michael Sahaya Lucy Shanthi Vs The Teachers Recruitment Board, The State of Tamil Nadu and The Bharathidasan University
Madras High Court · (2013) 12 MAD CK 0138
High Courts03 Dec 2013
Mrs. K. Bhagyalakshmi Vs The Deputy Commissioner of Income Tax, Media Circle-I
Madras High Court · (2014) 265 CTR 545 : (2014) 221 TAXMAN 225
High Courts03 Dec 2013Disposed Off
M/s. Venture Metal Products Private Limited Vs The Deputy Commissioner of Income Tax, Company Circle III(4)
Madras High Court · (2014) 267 CTR 342 : (2014) 362 ITR 122
High Courts03 Dec 2013Dismissed
M/s. Nico Quality Products Vs M/s. N.C. Arya Snuff and Cigar Co. and Others
Madras High Court · (2014) 1 LW 731
High Courts03 Dec 2013Disposed Off
Best Ramasamy Vs The Deputy Superintendent of Police and The Inspector of Police, Tiruppur North Police Station
Madras High Court · (2014) 1 Crimes 149 : (2014) 1 LW 989 : (2014) 1 LW(Cri) 259 : (2014) 1 MLJ(Cri) 93
High Courts03 Dec 2013Allowed
Abbas T. Vagh and Others Vs The Competent Authority and Spl. Revenue Officer (LA), National Highways Schemes and National Highways Authority of India (NHAI)
Madras High Court · (2013) 12 MAD CK 0046
High Courts03 Dec 2013
V.D. Swami and Company Pvt. Ltd. Vs M/s. Lodge Cottrell India Pvt. Ltd. and Axis Bank Ltd.
Madras High Court · (2013) 12 MAD CK 0045
High Courts03 Dec 2013
M/s. Seshasayee Paper and Boards Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2014) 265 CTR 405 : (2014) 360 ITR 483
High Courts03 Dec 2013Allowed
The State of Tamil Nadu Vs A.G. Ponn Manickavel and The Registrar, Central Administrative Tribunal
Madras High Court · (2014) 1 LW 645
High Courts03 Dec 2013Disposed Off
The Correspondent STAR Special School for Mentally Retarded St. Anne's Rehabilitation Centre for the Handicapped Vs The State Government
Madras High Court · (2013) 12 MAD CK 0021
High Courts02 Dec 2013Dismissed
Aanchal Cement Limited Vs Gimpex Limited
Madras High Court · (2015) 2 MadWN(Civil) 434