High Courts02 Dec 2013Allowed
V. Devendiran Vs Syed Jan Mohamed and Another
Madras High Court · (2014) 2 CTC 152
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 8 of 159
High Courts02 Dec 2013Allowed
V. Rajakumaran Vs The Joint Commissioner of Police, North Zone
Madras High Court · (2013) 12 MAD CK 0072
High Courts29 Nov 2013Disposed Off
Saravanan, Rajalakshmi, Veerabathiran and Migavel Vs State
Madras High Court · (2014) 1 MLJ(Cri) 195
High Courts29 Nov 2013
S. Dhanasekaran and Others Vs Government of Tamilnadu and The Commissioner, Madurai Corporation E. Panneerselvam and Others Vs The State of Tamilnadu and The Commissioner, Nagercoil Municipality
Madras High Court · (2013) 6 CTC 593 : (2014) 140 FLR 788
High Courts29 Nov 2013Disposed Off
Sathiya Vs The Deputy Commissioner (Excise), Puducherry
Madras High Court · (2013) 11 MAD CK 0287
High Courts29 Nov 2013Dismissed
The Managing Director, Tamilnadu State Transport Corporation Vs Sakunthala Daga and Others Sakunthala Daga and Others Vs The Managing, Director Tamilnadu State Transport Corporation
Madras High Court · (2013) 11 MAD CK 0280
High Courts29 Nov 2013Allowed
Arulmigu Dharmaraja Drowpathy Amman Temple Vs The District Collector and Others G. Marimuthu Vs The District Collector, The Deputy Superintendent of Police, The Inspector of Police and The President, Kanchipuram District
Madras High Court · (2014) 3 MLJ 883
High Courts29 Nov 2013Dismissed
Food Corporation of India Vs K.M. George and Others
Madras High Court · (2013) 11 MAD CK 0276
High Courts29 Nov 2013Dismissed
K. Rakkianna Gounder, R. Rajaram and R. Murugesan Vs The Secretary, Government of Tamil Nadu, The Special Tahsildar and The Managing Director, Tamil Nadu Housing Board
Madras High Court · (2014) 1 CTC 64 : (2013) 5 LW 831
High Courts29 Nov 2013Allowed
M/s. H.J. Hansen Recycling Industry Ltd. Vs M/s. Shree Ganesh Steel Rolling Mills Pvt. Ltd. and Others
Madras High Court · (2014) 1 LW 811
High Courts29 Nov 2013Disposed Off
United India Insurance Company Limited Vs B. Vijayalakshmi
Madras High Court · (2014) 1 TNMAC 616
High Courts29 Nov 2013Disposed Off
Annammal Vs B.R. Syan Larel Rex
Madras High Court · (2014) 1 MadWN(Civil) 696
High Courts29 Nov 2013Disposed Off
Thayanban Vs Ponnammal
Madras High Court · (2014) 1 MadWN(Civil) 229
High Courts29 Nov 2013Allowed
M. Saraswathy Vs Union of India
Madras High Court · (2016) 1 MadWN(Civil) 304
High Courts29 Nov 2013Partly Allowed
K.Prema Vs Hotel Saravana Bhavan, Chennai-1
Madras High Court · (2014) 1 MadWN(Civil) 238
High Courts29 Nov 2013Allowed
Attur Thuluva Velalar Sangam Vs S.Duraisamy
Madras High Court · (2014) 1 MadWN(Civil) 286
High Courts29 Nov 2013Disposed Off
The Oriental Insurance Co. Ltd. Vs Chinnal Ponnusamy
Madras High Court · (2014) 1 TNMAC 187
High Courts29 Nov 2013Disposed Off
M/s. H.J. Hansen Recycling Industry Ltd. Vs M/s. Shree Ganesh Steel Rolling Mills Pvt. Ltd.
Madras High Court · (2014) 1 MadWN(Civil) 602