High Courts28 Nov 2013Disposed Off
Kousalya Ramakrishnan Vs B.S. Padmavathy
Madras High Court · (2014) 1 MadWN(Civil) 522
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 10 of 159
High Courts28 Nov 2013Dismissed
M. Ganesan Vs G. Anbumani
Madras High Court · (2014) 2 LW 805 : (2014) 4 MLJ 131
High Courts28 Nov 2013Allowed
K. Kumaran Vs Central Pension Accounting Office, Trikoot-2 and Others
Madras High Court · (2014) WritLR 171
High Courts28 Nov 2013Disposed Off
M/s. Firdaus Hawiyya Industries Vs Chief Manager and Authorised Officer Indian Bank
Madras High Court · (2013) 11 MAD CK 0187
High Courts28 Nov 2013Disposed Off
C.T. Ramanathan Infrastructure Pvt. Ltd. Vs M/s. Bank of Baroda and Others
Madras High Court · (2013) 11 MAD CK 0186
High Courts28 Nov 2013
Alstom T and D India Limited Vs Tamil Nadu Sales Tax Appellate Tribunal and Assistant Commissioner (CT), Chennai
Madras High Court · (2013) 11 MAD CK 0182
High Courts28 Nov 2013Dismissed
Raja Vs The District Collector, Madurai District, The Assistant Director (Village Panchayts), Murugan and Keelakuilkudi Panchayat
Madras High Court · (2013) 11 MAD CK 0128
High Courts28 Nov 2013Allowed
Kousalya Ramakrishnan Vs B.S. Padmavathy and Others
Madras High Court · (2014) 1 LW 322
High Courts28 Nov 2013Dismissed
V. Gajendhiran and V. Kalakannan Vs P. Venkatesan and Others
Madras High Court · (2014) 1 LW 247
High Courts28 Nov 2013Allowed
A. Kannayan Vs Union of India and Others
Madras High Court · (2014) 1 LLN 713
High Courts27 Nov 2013Dismissed
G. Amsaveni Vs Mrs. V. Komala
Madras High Court · (2013) 11 MAD CK 0268
High Courts27 Nov 2013Disposed Off
K.M. Mohammed Fazal Vs Ashraf
Madras High Court · (2014) 1 MadWN(Civil) 797
High Courts27 Nov 2013Disposed Off
T.Suresh Vs T.Sukumar
Madras High Court · (2014) 1 MadWN(Civil) 441
High Courts27 Nov 2013Allowed
N.L. Narasimhan Vs T.I. Viswanathan
Madras High Court · (2014) 1 MadWN(Civil) 416
High Courts27 Nov 2013Disposed Off
M/s. Adithyaa Vs Food Corporation of India
Madras High Court · (2014) 1 MadWN(Civil) 113
High Courts27 Nov 2013
In Re: G.S. Desingu, President, DRT/DRAT Bar Association
Madras High Court · (2014) 2 CTC 793 : (2014) 2 LW 168 : (2014) 3 MLJ 736 : (2014) 2 MLJ(Cri) 387
High Courts27 Nov 2013
T. Suresh and Others Vs T. Sukumar and Another
Madras High Court · (2014) 1 LW 500
High Courts27 Nov 2013Disposed Off
G. Gnanaprathayini Vs The Secretary, Teachers Recruitment Board
Madras High Court · (2013) 11 MAD CK 0195
High Courts27 Nov 2013Allowed
S.S.S. Ranjith Priyan Vs The Revenue Divisional Officer, Sakagiri
Madras High Court · (2013) 11 MAD CK 0193