High Courts27 Nov 2013
Pearl Sacks (P) Limited Vs The State of Tamil Nadu
Madras High Court · (2014) 69 VST 519
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 11 of 159
High Courts27 Nov 2013Disposed Off
R. Natarajan Vs Commissioner an Director of Survey and Settlement and Assistant Director of Survey and Land Records
Madras High Court · (2013) 11 MAD CK 0137
High Courts27 Nov 2013Allowed
D. Poongothai Vs The State of Tamil Nadu and The Teachers Recruitment Board
Madras High Court · (2013) 11 MAD CK 0136
High Courts27 Nov 2013Dismissed
Arunagiri Vs Ayyar Muthuraja and Others
Madras High Court · (2014) 1 CTC 73 : (2013) 5 LW 787
High Courts27 Nov 2013Partly Allowed
R. Venkatesan Vs V. Jaganathan, The New India Assurance Co. Ltd., P.S. Krishnan and The United India Insurance Co. Ltd.
Madras High Court · (2013) 11 MAD CK 0124
High Courts27 Nov 2013
N.L. Narasimhan Vs T.I. Viswanathan and Another
Madras High Court · (2014) 1 LW 506
High Courts27 Nov 2013
G. Guruswamy Vs Mr. Saikumar and Mr. Gopalakrishnan
Madras High Court · (2013) 11 MAD CK 0097
High Courts27 Nov 2013Dismissed
M/s. Adithyaa Vs Food Corporation of India Food Corporation of India Vs M/s. Adithyaa Food Corporation of India Vs M/s. Adithyaa and Tamil Nadu Mercantile Bank Ltd.
Madras High Court · (2013) 11 MAD CK 0056
High Courts27 Nov 2013
J.S. Godwin and Another Vs J.S. Jashmin Stellah J.S. Jasmin Stellah Vs J.S. Godwin and Another
Madras High Court · (2014) 1 CTC 216 : (2013) 5 LW 780
High Courts26 Nov 2013
S. Prakash Vs The Secretary to Government
Madras High Court · (2014) CriLJ 1737
High Courts26 Nov 2013
The Commissioner of Police and The Deputy Commissioner of Police, (L and O) Vs Shanmugam
Madras High Court · (2014) 1 LW 772 : (2014) WritLR 185
High Courts26 Nov 2013Disposed Off
Managing Director T.N.S.T.C. Limited Vs Ayyanarappan
Madras High Court · (2014) 2 TNMAC 517
High Courts26 Nov 2013Dismissed
K.V. Lakshmipathy (Deceased) Vs J. Senthamizh Selvi
Madras High Court · (2014) 2 MadWN(Civil) 19
High Courts26 Nov 2013Dismissed
Meena Srinivasan Vs George
Madras High Court · (2014) 2 MadWN(Civil) 530
High Courts26 Nov 2013Allowed
Mayee Vs The Secretary to Government
Madras High Court · (2014) CriLJ 1958
High Courts26 Nov 2013
R. Krishnaswamy Vs Commissioner of Income Tax, Co. Circle
Madras High Court · (2014) 222 TAXMAN 270
High Courts26 Nov 2013Dismissed
M. Manickam Vs R. Ponnammal and Others
Madras High Court · (2014) 141 FLR 479 : (2014) 1 LLJ 541
High Courts26 Nov 2013Dismissed
Metropolitan Transport Corporation Ltd. Vs M. Malarvizhi and Others
Madras High Court · (2013) 11 MAD CK 0210