High Courts26 Nov 2013Allowed
N. Narayanasamy Vs The District Collector, Nagapattinam District and The Panchayat Union Commissioner/Block Development Officer, Thalaignayiru Panchayat Union
Madras High Court · (2013) 5 LLN 645
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 12 of 159
High Courts26 Nov 2013
Lalitha Bharani Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 11 MAD CK 0194
High Courts26 Nov 2013
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Ayyanarappan
Madras High Court · (2013) 11 MAD CK 0192
High Courts26 Nov 2013Dismissed
K. Sivakumar Vs The Assistant Commissioner of Income Tax, Business Circle V
Madras High Court · (2013) 11 MAD CK 0191
High Courts26 Nov 2013Dismissed
Riaz Ahamed Vs The Chairman, Tamil Nadu Electricity Board, The Assistant Divisional Engineer and The Assistant Executive Engineer, Tamil Nadu Electricity Board
Madras High Court · (2014) 3 MLJ 101
High Courts26 Nov 2013Dismissed
P.R. Pandian Vs The State of Tamil Nadu and The Teachers Recruitment Board
Madras High Court · (2013) 11 MAD CK 0141
High Courts26 Nov 2013Allowed
The State Vs G. Karunairaj
Madras High Court · (2014) 1 CTC 113 : (2014) 2 LW 55 : (2014) 1 LW(Cri) 316 : (2014) 1 MLJ(Cri) 1 : (2014) WritLR 209
High Courts26 Nov 2013Allowed
Deepthi Trading Company Vs The Authorised Officer ICICI Bank Limited and The Debts Recovery Tribunal III
Madras High Court · (2014) 1 MLJ 590
High Courts26 Nov 2013Disposed Off
M. Thiagarajan Vs The Collector, Vellore District, The Special District Revenue Officer, Land Acquisition National Highways, The Special Tahsildar, Land Acquisition National Highways and The Project Director, National Highways Authority of India
Madras High Court · (2013) 11 MAD CK 0049
High Courts26 Nov 2013
NKKP. Raja, Parimaladevi @ R. Parimala and R. Uma Maheswari Vs State of Tamil Nadu
Madras High Court · (2014) 1 LW 129 : (2013) 4 MLJ(Cri) 699
High Courts26 Nov 2013Dismissed
The State of Tamil Nadu Vs N. Raghupathy, The Tamil Nadu Fisheries Development Corporation and Indian Oil Corporation Limited
Madras High Court · (2013) 66 VST 385
High Courts25 Nov 2013
S. Parimala Devi Vs The Revenue Divisional Officer
Madras High Court · (2014) WritLR 19
High Courts25 Nov 2013Allowed
Philominal Vs M. Shanmugasundaram (died)
Madras High Court · (2014) 1 MadWN(Civil) 294
High Courts25 Nov 2013Disposed Off
R. Manikandan Vs B.N. Sridharamoorthy
Madras High Court · (2014) 1 MadWN(Civil) 576
High Courts25 Nov 2013Disposed Off
K. Ramajeyam Vs State
Madras High Court · (2014) 1 LW(Cri) 226 : (2014) 1 MLJ(Cri) 19
High Courts25 Nov 2013Dismissed
Metropolitan Transport Corporation Vs Ansala, Mrs. Prisca and Mr. Rosary Dominic Raj
Madras High Court · (2013) 11 MAD CK 0178
High Courts25 Nov 2013
Kalaiyappa Roadways Vs The Regional Transport Authority, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, M.A. Khajamohideen and The State Transport
Madras High Court · (2014) 2 MLJ 225 : (2014) WritLR 110
High Courts25 Nov 2013Allowed
Royal Sundaram Alliance Ins. Co. Ltd. and Namakkal Andavar Business Credits Ltd. Vs Raja @ Jayaprakash and Thiru. K. Manoharan
Madras High Court · (2013) 11 MAD CK 0123
High Courts25 Nov 2013Dismissed
M. Vetri Selvan Vs Union of India and Others
Madras High Court · (2013) 11 MAD CK 0068
High Courts25 Nov 2013Dismissed
Ranganayakiammal and Others Vs Saraswathiamml and Others
Madras High Court · (2013) 11 MAD CK 0067