High Courts25 Nov 2013Dismissed
V. Shanmugasundaram Vs The District Collector/Inspector of Panchayat, The Assistant Director of Rural Development and The Block Development Officer
Madras High Court · (2013) 11 MAD CK 0066
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 13 of 159
High Courts25 Nov 2013Allowed
P. Prasanth represented by his father and natural guardian B. Perumal Vs The Secretary, Selection Committee and The Revenue Divisional Officer, Dharmapuri
Madras High Court · (2013) 11 MAD CK 0059
High Courts25 Nov 2013Dismissed
The Branch Manager, The New India Assurance Co. Ltd. Vs Panchali and Others
Madras High Court · (2013) 11 MAD CK 0051
High Courts25 Nov 2013Dismissed
Fiem Industries Ltd. (Unit III) Vs The Superintending Engineer, Tamil Nadu Generation and Distribution Corporation Ltd., The Superintending Engineer, Krishnagiri Electricity Distribution Circle and The Executive Engineer
Madras High Court · (2013) 11 MAD CK 0050
High Courts22 Nov 2013
Mahender Goyal Vs M/s. Kadamba International
Madras High Court · (2014) CriLJ 1645 : (2014) 1 CTC 1 : (2013) 2 LW(Cri) 728 : (2013) 4 MLJ(Cri) 641
High Courts22 Nov 2013Allowed
A. Sasi Vs The Branch Manager/Authorised Officer, State Bank of India M. Arumuga Pandian Vs The Chief Judicial Magistrate, Tirunelveli and State Bank of India
Madras High Court · (2013) 11 MAD CK 0283
High Courts22 Nov 2013Allowed
Karvendan Vs State
Madras High Court · (2014) CriLJ 1865 : (2014) 1 LW(Cri) 729 : (2014) 1 MLJ(Cri) 111
High Courts22 Nov 2013Dismissed
Sri. Lakshmi Pulverisers Vs The Managing Director, Tamil Nadu Industrial Investment Corporation Ltd., The Branch Manager, Tamil Nadu Industrial Investment Corporation Ltd., S. Venkatramanan and P. Shankar
Madras High Court · (2013) 11 MAD CK 0206
High Courts22 Nov 2013Dismissed
P. Mohan (deceased) and A. Lazar Vs M.K. Azhagiri and Others
Madras High Court · (2013) 11 MAD CK 0190
High Courts22 Nov 2013
Peter Ramesh Kumar Vs Suo Motu
Madras High Court · (2013) 6 CTC 705 : (2014) 1 LW 199 : (2014) 1 LW(Cri) 73
High Courts22 Nov 2013Dismissed
K. Munusamy Vs Tamil Nadu State Transport Corporation
Madras High Court · (2014) LabIC 244 : (2014) 1 LLJ 43 : (2014) LLR 308
High Courts22 Nov 2013Dismissed
All India Postal Extra Departmental Employees Union Vs Director General Department of Posts and Others
Madras High Court · (2013) 11 MAD CK 0010
High Courts21 Nov 2013
The Managing Director, Metropolitan Transport Corporation Limited Vs K. Murugesan and M. Navamani K. Murugesan and M. Navamani Vs The Managing Director, Metropolitan Transport Corporation Limited
Madras High Court · (2013) 11 MAD CK 0303
High Courts21 Nov 2013Partly Allowed
National Insurance Company Ltd. Vs M. Ravikumar, M. Prakash, S. Harees Kumar and United India Insurance Co. Ltd.
Madras High Court · (2013) 11 MAD CK 0293
High Courts21 Nov 2013
Karthik V.R. Thondaiman and Rajkumari Meenambal Rajayee Vs Rajagopala Thondaiman, Ramadevi R. Thondaiman, Vijayakumar Thondaiman and Janahi Manohari Jeganmohan Seshadri
Madras High Court · (2014) 1 CTC 188 : (2014) 3 LW 125
High Courts21 Nov 2013Allowed
The Tamil Nadu Industrial Investment Corporation Ltd. Vs M/s. Decolyte Engineering Industries and Mr. P. Nagarajan
Madras High Court · (2013) 6 CTC 647 : (2013) 5 LW 804
High Courts21 Nov 2013
Everonn Education Limited Vs Assistant Commissioner of Income Tax, Chennai
Madras High Court · (2014) 1 MLJ 714 : (2014) WritLR 484