High Courts21 Nov 2013
R.D. Vijay Anand Vs Secretary, The Bar Council of Tamil Nadu and Puducherry and Another
Madras High Court · (2014) 1 CTC 204 : (2013) 5 LW 845 : (2013) 8 MLJ 391
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 14 of 159
High Courts21 Nov 2013Partly Allowed
Metropolitan Transport Corporation Ltd. Vs N. Usha and B. Nagarajan N. Usha and B. Nagarajan Vs Metropolitan Transport Corporation Ltd.
Madras High Court · (2014) 1 LW 650 : (2014) 3 MLJ 460
High Courts21 Nov 2013
Mrs. Annapoorani and Others Vs The Union of India
Madras High Court · (2014) 1 LW 447 : (2014) 3 MLJ 879
High Courts21 Nov 2013Partly Allowed
K. Meenakshi Vs The Chairman, Teachers Recruitment Board, The Member Secretary, Teachers Recruitment Board and The Director of School Education, School Education Department R. Shanmugapriya Vs The State of Tamil Nadu and The Teachers Recruitment Board K. Ponrani Vs The State of Tamil Nadu and The Teachers Recruitment Board
Madras High Court · (2013) 11 MAD CK 0057
High Courts21 Nov 2013
KSP Educational Trust Vs Government of Puducherry and The Registrar Pondicherry Central University
Madras High Court · (2014) 1 ESC 73 : (2013) 8 MLJ 627
High Courts21 Nov 2013
Hwashin Automotives India Pvt. Ltd. Vs The State of Tamil Nadu
Madras High Court · (2014) 68 VST 14
High Courts20 Nov 2013Disposed Off
Lenovo India (P) Ltd. and Indev Logistics (P) Ltd. Vs The State
Madras High Court · (2013) 2 LW(Cri) 754 : (2013) 4 MLJ(Cri) 673
High Courts20 Nov 2013Allowed
Sri Naga Nanthana Mills Ltd. Vs The Presiding Officer, Employees Provident Fund Appellate Tribunal and The Assistant Provident Fund Commissioner, Employees Provident Fund Organization
Madras High Court · (2014) 140 FLR 1047 : (2013) 5 LLN 667 : (2014) LLR 204
High Courts20 Nov 2013Allowed
Dr. R. Chandrasekaran Vs The Union of India and The Registrar, Central Administrative Tribunal
Madras High Court · (2014) 2 LLN 484 : (2014) WritLR 243
High Courts20 Nov 2013Dismissed
M. Prince Manohar and Others Vs Mrs. Bhima Lakshmi Narasammah and Others
Madras High Court · (2014) 1 CTC 160 : (2014) 1 LW 173 : (2014) 2 MLJ 61
High Courts20 Nov 2013Dismissed
M. Chinnathambi Vs Presiding Officer, Labour Court and Another
Madras High Court · (2014) 1 LLJ 681
High Courts20 Nov 2013Disposed Off
N. Leela Padmanabhan Vs The Senior Accounts Officer the Office of the Accountant General and Swanalatha
Madras High Court · (2013) 11 MAD CK 0061
High Courts20 Nov 2013Dismissed
Dr. P.J. Alexander Vs The Superintending Engineer-I and Others
Madras High Court · (2013) 11 MAD CK 0060
High Courts20 Nov 2013Dismissed
Dr. P.J. Alexander Vs The Superintending Engineer-I, Puducherry Electricity Department and Others
Madras High Court · (2013) 11 MAD CK 0036
High Courts19 Nov 2013Dismissed
S. Kumaresan Vs Murugaiah Pandian, The Chairman, Tamil Nadu Housing Board and N. Jaganathan, The Executive Engineer, Tamil Nadu Housing Board
Madras High Court · (2013) 11 MAD CK 0301
High Courts19 Nov 2013Allowed
Batco Roadways Corporation Vs R. Deivanayagam Assistant Inspector of Labour II and Others
Madras High Court · (2014) 1 LLJ 246
High Courts19 Nov 2013
Commissioner of Income Tax, Chennai Vs M/s. Pallava Granite Industries (I) Pvt. Ltd.
Madras High Court · (2013) 11 MAD CK 0281
High Courts19 Nov 2013Dismissed
M/s Iffco Tokkiyo General Insurance Co. Ltd. Vs C. Suganandam
Madras High Court · (2014) 1 TNMAC 350
High Courts19 Nov 2013Allowed
M/s. Bajaj Allianz General Insurance Company Limited Vs Srinivasan and J. Malar Veni
Madras High Court · (2013) 11 MAD CK 0202